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Madras High Court judgments, 1898

106 judgments · page 3 of 6

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High Courts28 Jul 1898

Hammick Vs The President, Madras Municipal Commission

Madras High Court · (1899) ILR (Mad) 145 : (1898) 8 MLJ 164

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High Courts26 Jul 1898

Subrahmania Pattar Vs Valiya Nayar and Others

Madras High Court · (1898) 8 MLJ 187

Civil Procedure Code, 1908 (CPC) — Section 54
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High Courts26 Jul 1898

Blake Vs Savundarathammal and Others

Madras High Court · (1898) 8 MLJ 163

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High Courts22 Jul 1898

Arunachallam Chetti and Another Vs Ayyavayyan and Another

Madras High Court · (1898) ILR (Mad) 476

Transfer of Property Act, 1882 — Section 68
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High Courts20 Jul 1898

Arunachellam Chetti and Another Vs Aiyavaiyan and Another

Madras High Court · (1898) 8 MLJ 154

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High Courts20 Jul 1898

Manicka Gramany and Another Vs Ramachandra Aiyar

Madras High Court · (1898) ILR (Mad) 482 : (1898) 8 MLJ 210

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High Courts20 Jul 1898

Ramasami Aiyar Vs Vengidusami Aiyar and Others

Madras High Court · (1898) 8 MLJ 170

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High Courts15 Jul 1898

Manikkam Vs Tatayya and Others

Madras High Court · (1898) ILR (Mad) 388

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High Courts15 Jul 1898

Ramachandra Rayaguru Vs Modhu Padhi

Madras High Court · (1898) ILR (Mad) 326

Limitation Act, 1963 — Article 132, 147
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High Courts15 Jul 1898

Queen-Empress Vs Tiruvengada Mudali

Madras High Court · (1898) ILR (Mad) 428

Madras Local Boards Act, 1884 — Section 43
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High Courts04 May 1898

Sankara Nambiar Vs Kanara Kurup

Madras High Court · (1899) ILR (Mad) 182 : (1898) 8 MLJ 175

Civil Procedure Code, 1882 — Section 258Limitation Act, 1963 — Article 173A Schedule III
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High Courts03 May 1898

Putta Hegade Vs Kusamma Hegadathi

Madras High Court · (1898) 8 MLJ 168

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High Courts02 May 1898

Narayana Kaviroyau Vs Kandasami Gonndan

Madras High Court · (1899) ILR (Mad) 24 : (1898) 8 MLJ 147

Transfer of Property Act, 1882 — Section 55
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High Courts02 May 1898

The Adoni Municipal Council Vs Kallamma

Madras High Court · (1898) 8 MLJ 153

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High Courts15 Apr 1898

Nittukaruppa Goundan Vs Kumarasami Goundan and Others

Madras High Court · (1898) 8 MLJ 167

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High Courts15 Apr 1898

Revur Subba Row Vs Papi Reddy

Madras High Court · (1898) 8 MLJ 149

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High Courts06 Apr 1898

Vayiravan Asary Vs Ponniah and Others

Madras High Court · (1898) 8 MLJ 151

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High Courts06 Apr 1898

Rathna Mudaliar and Others Vs Ragunadha Bhattar

Madras High Court · (1898) 8 MLJ 173

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High Courts04 Apr 1898

Aravamudu Ayyangar Vs Samiyappa Nadan

Madras High Court · (1898) ILR (Mad) 385

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High Courts01 Apr 1898

Sitharama Sastrulu and Others Vs Suryanarayana Sastri

Madras High Court · (1898) 8 MLJ 183

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