COURT ARCHIVE
Madras High Court judgments, 1898
106 judgments · page 4 of 6
Kumara Tirumalai Naik and Others Vs Bangaru Tirumalai Sauri Naik and Others
Madras High Court · (1898) ILR (Mad) 310
Raman Chetti Vs Kadirvalu and Others
Madras High Court · (1898) 8 MLJ 148
Ittappan Vs Parangadan Nair and Others
Madras High Court · (1898) ILR (Mad) 291 : (1898) 8 MLJ 137
Subbarayar and Others Vs Subbammal and Others
Madras High Court · (1899) ILR (Mad) 497 : (1898) ILR (Mad) 497
Thiruvengadasami Mudaliar Vs Raghavachary
Madras High Court · (1898) 8 MLJ 133
Alagirisami Naickar and Others and Subbayyar Vs Sundareswara Ayyar and Others
Madras High Court · (1898) ILR (Mad) 278
Subramanyam Chetty and Others Vs Thayaramma
Madras High Court · (1898) 8 MLJ 130
Venkatasubramaniam Chetti and Others Vs Thayarammah and Another
Madras High Court · (1898) ILR (Mad) 263
Queen-Empress Vs Subba Naik and Others
Madras High Court · (1898) ILR (Mad) 249
Ramasamayyan and Others Vs Virasami Ayyar
Madras High Court · (1898) ILR (Mad) 222
Ramasamaiyan and Others Vs Virasami Aiyar
Madras High Court · (1898) ILR (Mad) 222 : (1898) 8 MLJ 126
Ramasami Aiyar and Another Vs Annasami Aiyar and Others
Madras High Court · (1898) 8 MLJ 124
Raja Vellanki Venkata Rama Ran Vs Raja Papamma Rau
Madras High Court · (1898) ILR (Mad) 299
Raja Rau Lakshmi Kantaiyammi Vs Raja Inuganti Rajagopal Rau Plaintiff
Madras High Court · (1898) ILR (Mad) 344
Mahabala Bhatta and Another Vs Kunhanna Banta and Others and Subbanna Bhatta and Others Subbanna Bhatta and Another and Naraina Bhatta and Others Vs Mahabala Bhatta and Another
Madras High Court · (1898) ILR (Mad) 373 : (1898) 8 MLJ 139
Seshadri Ayyangar Vs Nataraja Ayyar and Others
Madras High Court · (1898) ILR (Mad) 179
Chidambara Nadar and Another Vs Srinivasa Aiyangar
Madras High Court · (1898) 8 MLJ 61
Kasturi Chetti Vs Deputy Collector, Bellary
Madras High Court · (1898) ILR (Mad) 269
Health Inspector, Taluk Board Vs Govinda Padayachi and Others
Madras High Court · 112 Ind. Cas. 591