High Courts17 Jan 1898
Ramakissoor Dossji Vs Sriranga Charlu and Others
Madras High Court · (1898) ILR (Mad) 421
Civil Procedure Code, 1908 (CPC) — Section 2
COURT ARCHIVE
Madras High Court judgments, 1898
106 judgments · page 6 of 6
High Courts13 Jan 1898
Karuppana Nadan Vs Chairman, Madura Municipality
Madras High Court · (1898) ILR (Mad) 246
Madras District Municipalities Act, 1884 — Section 264
High Courts10 Jan 1898
In Re: Goods, Chattels of Sladen
Madras High Court · (1898) ILR (Mad) 492
Evidence Act, 1872 — Section 85