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Madras High Court judgments, 1898

106 judgments · page 5 of 6

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High Courts16 Feb 1898

Queen-Empress Vs Ayyakannu Mudali

Madras High Court · (1898) ILR (Mad) 293

Madras District Municipalities Act, 1884 — Section 189
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High Courts11 Feb 1898

Municipal Council of Srivilliputtur Vs Chinnaboothanayagam Pillai

Madras High Court · (1898) 8 MLJ 73

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High Courts11 Feb 1898

Krishnappa Holla and Another Vs Savitri

Madras High Court · (1898) 8 MLJ 91

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High Courts03 Feb 1898

Maiden Vs Janakiramayya and Others

Madras High Court · (1898) ILR (Mad) 371

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High Courts03 Feb 1898

Ramanathan Chetti Vs Pulikutti Servai and Others

Madras High Court · (1898) ILR (Mad) 288 : (1898) 8 MLJ 121

Transfer of Property Act, 1882 — Section 108
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High Courts03 Feb 1898

Ramanadan Chetti Vs Pulikutti Servai and Others

Madras High Court · (1898) ILR (Mad) 288

Transfer of Property Act, 1882 — Section 108(n)
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High Courts01 Feb 1898

Madras Railway Co. Vs Govinda Rau

Madras High Court · (1898) ILR (Mad) 172

Railways Act, 1890 — Section 72
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High Courts01 Feb 1898

In Re: Reference under Stamp Act, Section 46

Madras High Court · (1898) ILR (Mad) 422

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High Courts01 Feb 1898

The Agent and Manager of the Madras Railway Company Vs Govinda Rao

Madras High Court · (1898) 8 MLJ 85

Railways Act, 1890 — Section 72
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High Courts31 Jan 1898

Marudamuthu Nadan and Others Vs Srinivasa Pillai and Others

Madras High Court · (1898) ILR (Mad) 128

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High Courts28 Jan 1898

Daramma and Others Vs Mariamma and Others

Madras High Court · (1913) 24 MLJ 397

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High Courts28 Jan 1898

Chidambaram Chettiar Vs Rama Row and Others

Madras High Court · (1898) 8 MLJ 135

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High Courts26 Jan 1898

Queen-Empress Vs Poomalai Udayan

Madras High Court · (1898) ILR (Mad) 296

Madras Local Boards Act, 1884 — Section 94Penal Code, 1860 (IPC) — Section 353, 99
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High Courts21 Jan 1898

Manakkal Bhattathiripad Vs Manakkal Damodaran

Madras High Court · (1898) 8 MLJ 115

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High Courts19 Jan 1898

Muniappan Chetty and Others Vs Mannarkat Muppil Nair and Another

Madras High Court · (1898) ILR (Mad) 169 : (1898) 8 MLJ 117

Limitation Act, 1963 — Article 142 Schedule 2
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High Courts18 Jan 1898

Ratnam Ayyar Vs Krishna Doss Vital Doss

Madras High Court · (1898) ILR (Mad) 494

Limitation Act, 1963 — Article 165, 19, 7
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High Courts18 Jan 1898

Lakshmana Aiyar Vs Srinivasa Aiyar

Madras High Court · (1898) 8 MLJ 64

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High Courts18 Jan 1898

Queen-Empress Vs Srinivasalu Naidu and Another

Madras High Court · (1898) ILR (Mad) 124

Criminal Procedure Code, 1898 (CrPC) — Section 476
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High Courts18 Jan 1898

Rathnamaiyar Vs Kristna Dos Vital Dos

Madras High Court · (1898) 8 MLJ 75

Limitation Act, 1963 — Section 7
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High Courts17 Jan 1898

Ramakisoor Doss Vs Sreerangacharlu and Another

Madras High Court · (1898) 8 MLJ 74

Civil Procedure Code, 1908 (CPC) — Section 2
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