High Courts29 Dec 2015Dismissed
Deccan Chronicle Holdings Ltd. Vs Yes Bank Ltd.
Madras High Court · (2016) 1 MadWN(Civil) 561
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 1 of 204
High Courts22 Dec 2015
Ayyappan and Others Vs State
Madras High Court · (2016) 1 CTC 284
Constitution of India, 1950 - Article 21, 22Criminal Procedure Code, 1973 (CrPC) - Section 12, 167, 167(2), 313, 439Customs Act, 1962 - Section 107, 108
High Courts22 Dec 2015Allowed
Parthasarathy Vs Rukmani and Others
Madras High Court · (2015) 12 MAD CK 0123
Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(3), 164, 173(1), 190Penal Code, 1860 (IPC) - Section 120B, 323, 341, 420, 468
High Courts22 Dec 2015Dismissed
S. Ashok Kumar Vs State and Others
Madras High Court · (2016) 1 MLJ(Cri) 335
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 174Hindu Minority and Guardianship Act, 1956 - Section 6
High Courts21 Dec 2015Allowed
G. Venkitasamy and Others Vs The Chairman, State Level Scrutiny Committee and Secretary to Government Adi Dravidar and Tribal Welfare Department
Madras High Court · (2016) 1 LW 289 : (2016) 1 MLJ 606
Constitution of India, 1950 - Article 136, 15(4), 16(4), 226, 341
High Courts21 Dec 2015
The Law Debenture Trust Corporation P.L.C. and Others Vs Sakthi Sugars Limited
Madras High Court · (2015) 12 MAD CK 0088
High Courts21 Dec 2015Allowed
Charles and Others Vs State
Madras High Court · (2015) 12 MAD CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 323, 34, 341
High Courts21 Dec 2015Allowed
N. Sivakumar Vs Puducherry Housing Board and Others
Madras High Court · (2016) 1 CTC 754 : (2016) 1 LW 400 : (2016) 1 MLJ 257 : (2016) WritLR 26
Contract Act, 1872 - Section 29
High Courts21 Dec 2015Dismissed
M.P. Bhavani Vs State
Madras High Court · (2015) 12 MAD CK 0014
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 304-B, 306, 498-A
High Courts21 Dec 2015Allowed
Vijayashanthi Vs The Principal Secretary to Government, Home, Prohibition and Excise (IX) Department, State of Tamil Nadu and Others
Madras High Court · (2015) 12 MAD CK 0011
Penal Code, 1860 (IPC) - Section 109, 120(b), 147, 148, 149
High Courts18 Dec 2015Dismissed
State by Inspector of Police Vs D. Sathyamurthy
Madras High Court · (2016) 1 MLJ(Cri) 424
Criminal Procedure Code, 1973 (CrPC) - Section 313, 315Penal Code, 1860 (IPC) - Section 120B, 120-B, 161, 165
High Courts18 Dec 2015Dismissed
Madras University Teachers Association (MUTA) Vs University of Madras and Others
Madras High Court · (2016) 1 LLN 465
Constitution of India, 1950 - Article 226Madras University Act, 1923 - Section 11, 11(1), 11(2), 13, 41University Grants Commission Act, 1956 - Section 14
High Courts18 Dec 2015Allowed
Munees and Others Vs The Secretary to Government, Public (Law and Order-F) Department, State of Tamil Nadu and Others
Madras High Court · (2015) 12 MAD CK 0111
Constitution of India, 1950 - Article 21, 22, 22(1), 22(3), 22(3)(b)Criminal Procedure Code, 1973 (CrPC) - Section 161(3)National Security Act, 1980 - Section 3(2)
High Courts18 Dec 2015Disposed Off
K. Veeramani Vs The State of Tamil Nadu and Others
Madras High Court · (2015) 12 MAD CK 0087
High Courts18 Dec 2015Dismissed
Murugasamy Gounder Vs State by Inspector of Police
Madras High Court · (2016) 1 MLJ(Cri) 316
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 323, 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3, 3(1)(x)
High Courts18 Dec 2015Dismissed
S. Abubakkar Siddiq Vs The District Collector, Sivagangai District and Others
Madras High Court · (2015) 12 MAD CK 0080
Madras Estates Land Act, 1908 - Section 3(15), 3(16)
High Courts18 Dec 2015Disposed Off
The Director, The School of Excellence in Law and Others Vs K. Mahalakshmi
Madras High Court · (2016) WritLR 153
High Courts18 Dec 2015Allowed
Satyaseelan Vs The Commissioner of Excise and Others
Madras High Court · (2015) 12 MAD CK 0044
High Courts18 Dec 2015
The Additional Commissioner, Central Excise Vs Strategic Engineering Private Ltd.
Madras High Court · (2016) 53 GST 448 : (2016) 41 STR 373
Finance Act, 1994 - Section 65(105)(zzd), 73(1)Finance Act, 2003 - Section 65(28), 65(29), 65(39a)Finance Act, 2005 - Section 65(28), 65(39a), 88
High Courts18 Dec 2015Dismissed
V. Shanmugam Vs The Director of Municipal Administration
Madras High Court · (2015) 12 MAD CK 0013
Constitution of India, 1950 - Article 226