High Courts15 Dec 2015Dismissed
S. Ravichandran Vs The Executive Officer, Dharma Raja Vembuliamman Thirukoil and Others
Madras High Court · (2015) 12 MAD CK 0083
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 3 of 204
High Courts15 Dec 2015Dismissed
Ranganathan and Others Vs Sannamaniammal and Others
Madras High Court · (2015) 12 MAD CK 0081
Evidence Act, 1872 - Section 114
High Courts15 Dec 2015Dismissed
K. Nagu Thevan Vs The Chairman, Teachers Recruitment Board and Others
Madras High Court · (2015) 12 MAD CK 0031
High Courts15 Dec 2015Allowed
Hemendhra Reddy and Others Vs The State
Madras High Court · (2016) 1 MLJ(Cri) 340
Criminal Procedure Code, 1973 (CrPC) - Section 156, 173, 173(2), 173(8), 482Penal Code, 1860 (IPC) - Section 109Prevention of Corruption Act, 1988 - Section 13(1)(e), 13(2)
High Courts15 Dec 2015Allowed
Maheswari Vs The Secretary to Government, State of Tamil Nadu and Others
Madras High Court · (2015) 12 MAD CK 0016
Penal Code, 1860 (IPC) - Section 307, 506[ii]
High Courts15 Dec 2015
A. Vijayarani Vs Karuppanan
Madras High Court · (2015) 12 MAD CK 0012
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 243, 243(2)Evidence Act, 1872 - Section 45
High Courts15 Dec 2015Allowed
Mupidathy Vs The Secretary to Government, State of Tamil Nadu and Others
Madras High Court · (2015) 12 MAD CK 0010
Penal Code, 1860 (IPC) - Section 147, 294(b), 302, 307, 323
High Courts14 Dec 2015Allowed
Manikandasamy Vs The Tamil Nadu Dr. M.G.R. Medical University and Others
Madras High Court · (2016) 2 MLJ 374
High Courts14 Dec 2015Allowed
M. Singaraja and Others Vs Rajeshwari
Madras High Court · (2015) 12 MAD CK 0079
Criminal Procedure Code, 1973 (CrPC) - Section 317Limitation Act, 1963 - Section 5
High Courts14 Dec 2015Allowed
C. Gopinath and Others Vs The District Collector, Collectorate Office, Dindigul and Others
Madras High Court · (2015) 12 MAD CK 0051
National Highways Act, 1956 - Section 3-G, 3-H, 3-H(4)
High Courts14 Dec 2015Allowed
C. Andiappan and Others Vs The Joint Commissioner, Tamil Nadu Hindu Religious and Charitable Endowment Board and Others
Madras High Court · (2016) 1 CTC 9 : (2016) 1 LW 340 : (2016) 1 MLJ 700
Civil Procedure Code, 1908 (CPC) - Section 47Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 - Section 21, 21(1), 45, 53, 53(2)
High Courts14 Dec 2015Allowed
Palaniappan Vs The Secretary to Government State of Tamil Nadu, Department of Cooperation, Food and Consumer Protection and Others
Madras High Court · (2015) 12 MAD CK 0022
Constitution of India, 1950 - Article 22, 22(5)Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 - Section 3(1), 3[2][a]
High Courts14 Dec 2015Allowed
Sabitha Banu Vs The Secretary to Government, State of Tamil Nadu and Others
Madras High Court · (2015) 12 MAD CK 0018
Constitution of India, 1950 - Article 22, 22(5)
High Courts14 Dec 2015Disposed Off
V. Padma @ Pappa Vs T.R. Mohan
Madras High Court · (2016) 2 MadWN(Civil) 75
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 1(a), Order 7 Rule 1(d)Contract Act, 1872 - Section 202, Section 204Limitation Act, 1963 - Article 59
High Courts14 Dec 2015Dismissed
Arukkaniammal Vs Rakkiya Gounder
Madras High Court · (2016) 2 MadWN(Civil) 36
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts11 Dec 2015Dismissed
D. Balaraman Vs The Government of Tamil Nadu and Others
Madras High Court · (2015) 12 MAD CK 0110
Land Acquisition Act, 1894 - Section 4(1), 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2), 24(4), 84
High Courts11 Dec 2015Dismissed
The Superintending Engineer, Vellore Electricity Distn. Vs P. Kala and Others
Madras High Court · (2015) 12 MAD CK 0109
Constitution of India, 1950 - Article 226
High Courts11 Dec 2015
S. Antony Mariya Sekar and Others Vs The Director, Director of Municipal Administration and Others
Madras High Court · (2015) 12 MAD CK 0077
High Courts11 Dec 2015Dismissed
R. Kumar Vs The Commissioner, Nagercoil Municipality and Others
Madras High Court · (2015) 12 MAD CK 0026
Constitution of India, 1950 - Article 226
High Courts11 Dec 2015Allowed
Rane Brake Linings Ltd. Vs The Presiding Officer, Labour Court, Pondicherry and Others
Madras High Court · (2015) 12 MAD CK 0025
Industrial Disputes Act, 1947 - Section 2(oo), 25F, 25G