High Courts10 Dec 2015
The Proprietrix U. Parameswari Vs The Assistant Commissioner (CT)
Madras High Court · (2015) 12 MAD CK 0108
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 4 of 204
High Courts10 Dec 2015Dismissed
K. Devarajan and Others Vs The State
Madras High Court · (2015) 12 MAD CK 0107
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 20, 7
High Courts10 Dec 2015Dismissed
Sundari Annadurai Selvan Vs The Principal Secretary Home Department (Courts) and Others
Madras High Court · (2015) 12 MAD CK 0105
Criminal Procedure Code, 1973 (CrPC) - Section 164, 195, 195(1)(b), 195(i)(b), 340Penal Code, 1860 (IPC) - Section 109, 120(B), 147, 148, 149
High Courts10 Dec 2015
Sundari Annadurai Vs The Principal Secretary, Home Department (Courts) and Others
Madras High Court · (2015) 12 MAD CK 0098
Criminal Procedure Code, 1973 (CrPC) - Section 164, 195, 195(1)(b), 195(i)(b), 340Penal Code, 1860 (IPC) - Section 109, 120(B), 147, 148, 149
High Courts10 Dec 2015
M. Padmapriya and Others Vs The Chairman Life Insurance Corporation of India and Others
Madras High Court · (2015) 12 MAD CK 0095
Constitution of India, 1950 - Article 14Life Insurance Corporation Act, 1956 - Section 48
High Courts10 Dec 2015Allowed
Eswaran Vs The Secretary to Government, State of Tamil Nadu, Home, Prohibition and Excise Department and Others
Madras High Court · (2015) 12 MAD CK 0094
Constitution of India, 1950 - Article 21, 22Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 2(f), 3
High Courts10 Dec 2015Allowed
Devi and Others Vs State
Madras High Court · (2015) 12 MAD CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 306, 509
High Courts10 Dec 2015Dismissed
Balasubramanian and Others Vs State
Madras High Court · (2015) 12 MAD CK 0072
Criminal Procedure Code, 1973 (CrPC) - Section 161, 174, 313(1)(b), 374, 374(2)Evidence Act, 1872 - Section 113, 113-A, 113-B, 32Penal Code, 1860 (IPC) - Section 304B, 304-B, 306, 498-A
High Courts10 Dec 2015Allowed
Raja Vs State
Madras High Court · (2016) 1 NCC 311
Criminal Procedure Code, 1973 (CrPC) - Section 174, 313(1)(b), 374(2)Dowry Prohibition Act, 1961 - Section 3, 4Evidence Act, 1872 - Section 113-A
High Courts10 Dec 2015Allowed
Khivraj Motors (P) Ltd. Vs The Secretary (Home), Transport Department, State Government of Tamil Nadu and Others
Madras High Court · (2015) 12 MAD CK 0052
Constitution of India, 1950 - Article 226Tamil Nadu Motor Vehicles Taxation Act, 1974 - Section 4(1), 4(1-A)
High Courts10 Dec 2015Allowed
Ilavarasi Vs State of Tamil Nadu and Others
Madras High Court · (2015) 12 MAD CK 0037
Constitution of India, 1950 - Article 21, 22Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Goondas, Immoral Traffic Offenders and Slum-Grabbers, Act, 1982 - Section 2(b), 3
High Courts10 Dec 2015
Kulanthaiyammal and Others Vs S. Padmanaban and Others
Madras High Court · (2015) 12 MAD CK 0028
Constitution of India, 1950 - Article 14
High Courts10 Dec 2015Dismissed
K. Shobana Vs The State Human Rights Commission and Others
Madras High Court · (2016) 1 MLJ 165
Protection of Human Rights Act, 1993 - Section 13, 36, 36(2)
High Courts09 Dec 2015Dismissed
Dharmendra Kumar and Others Vs The State
Madras High Court · (2015) 12 MAD CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 239Penal Code, 1860 (IPC) - Section 420
High Courts09 Dec 2015Allowed
Balamurugan Vs State
Madras High Court · (2015) 12 MAD CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 102, 451, 457, 5Tamil Nadu Prohibition (Second Amendment) Act, 1990 - Section 2Tamil Nadu Prohibition Act, 1937 - Section 14, 14(1), 14(4), 14(A)
High Courts08 Dec 2015Dismissed
M. Kantha Vs P. Valmurthy
Madras High Court · (2015) 12 MAD CK 0092
Civil Procedure Code, 1908 (CPC) - Section 47
High Courts08 Dec 2015Allowed
A. Mary Jancy Rani Vs The Director of School Education and Others
Madras High Court · (2015) 12 MAD CK 0090
High Courts08 Dec 2015Disposed Off
Prime Hitech Engineering Ltd. Vs The Commercial Tax Officer (CT) and Others
Madras High Court · (2015) 12 MAD CK 0075
Central Sales Tax Act, 1956 - Section 5(2)Tamil Nadu Value Added Tax Act, 2006 - Section 70
High Courts08 Dec 2015Allowed
S. Benjamin Jacob Vs V.S. Gunaseelan
Madras High Court · (2015) 12 MAD CK 0067
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts08 Dec 2015
The Inspector of Police and Others Vs Govindhasamy and Others
Madras High Court · (2015) 2 LW(Cri) 778
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313, 378, 397, 401Penal Code, 1860 (IPC) - Section 302, 34, 341