High Courts05 Jan 2015Allowed
The Deputy Inspector General of Police and Others Vs A. Subbarayalu
Madras High Court · (2015) LabIC 1128
COURT ARCHIVE
Madras High Court judgments, 2015
4,078 judgments · page 204 of 204
High Courts05 Jan 2015Allowed
M. Pavalakodi Vs The Secretary to Government, Housing and Urban Development Department and Others
Madras High Court · (2015) 01 MAD CK 0253
Land Acquisition Act, 1894 - Section 24(2), 30, 31(2), 4(1), 6
High Courts05 Jan 2015Allowed
N. Periyannan Vs The Secretary to Government, Housing and Urban Development Department and Others
Madras High Court · (2015) 01 MAD CK 0252
Land Acquisition Act, 1894 - Section 24(2), 30, 31(2), 4(1), 6
High Courts05 Jan 2015Allowed
Manokaran Vs The Secretary to Government, Housing and Urban Development Department and Others
Madras High Court · (2015) 01 MAD CK 0251
Land Acquisition Act, 1894 - Section 2, 4(1), 5A, 5-A, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts05 Jan 2015Allowed
D. Namachivayam and Others Vs The Secretary to Government, Housing and Urban Development Department and Others
Madras High Court · (2015) 01 MAD CK 0250
Land Acquisition Act, 1894 - Section 2, 4(1), 5A, 5-A, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts05 Jan 2015Allowed
Gandhimathi and Others Vs The Secretary to Government, Housing and Urban Development Department and Others
Madras High Court · (2015) 01 MAD CK 0249
Land Acquisition Act, 1894 - Section 2, 4(1), 5A, 5-A, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24(2)
High Courts05 Jan 2015Disposed off
Additional Director General, Directorate General of Revenue Intelligence Vs J.K.S. Air Travels
Madras High Court · (2015) 1 LW(Cri) 406
Customs Act, 1962 - Section 108, 110, 113, 121, 121Penal Code, 1860 (IPC) - Section 193, 228
High Courts05 Jan 2015
Abubakkar Vs State
Madras High Court · (2015) 01 MAD CK 0158
Criminal Procedure Code, 1973 (CrPC) - Section 174, 313(1)(b)Penal Code, 1860 (IPC) - Section 304-B, 309, 498-A
High Courts05 Jan 2015Dismissed
Superfil Products Limited Vs Sreema Nets
Madras High Court · AIR 2015 Mad 89 : (2015) 64 PTC 346
Trade Marks Act, 1999 - Section 17, 29, 29(4)
High Courts05 Jan 2015Dismissed
S. Bharani Vs The Tamil Nadu Generation and Distribution Corporation Limited
Madras High Court · (2015) 01 MAD CK 0132
Constitution of India, 1950 - Article 14, 15, 16, 16(4), 46
High Courts05 Jan 2015Allowed
Emil Mathew Vs The Union of India
Madras High Court · (2015) 01 MAD CK 0131
Maritime University Act, 2008 - Section 12, 12(4), 21(1), 5, 50
High Courts05 Jan 2015Disposed off
Additional Director General Vs J.K.S. Air Travels
Madras High Court · (2015) 321 ELT 213 : (2015) 1 MLJ 769
Constitution of India, 1950 - Article 300ACustoms Act, 1962 - Section 108, 110, 113, 121, 121Penal Code, 1860 (IPC) - Section 193, 228
High Courts05 Jan 2015
Commissioner of Income Tax Vs Irbaz Shoe Company
Madras High Court · (2015) 371 ITR 215 : (2015) 232 TAXMAN 826
Income Tax Act, 1961 - Section 143(1), 143(3), 147, 148
High Courts05 Jan 2015
Suguna Foods Limited Vs The Commissioner of Customs
Madras High Court · (2015) 01 MAD CK 0124
Customs Act, 1962 - Section 111(m), 111(o), 112(a)
High Courts05 Jan 2015Dismissed
M. Sampath Kumar Vs The Principal District Judge
Madras High Court · (2015) 1 MLJ 805
High Courts05 Jan 2015Dismissed
P.K. Sivanmalai Vs T. Sakunthala
Madras High Court · (2015) 01 MAD CK 0120
Constitution of India, 1950 - Article 227Tamil Nadu Court Fees and Suits Valuation Act, 1955 - Section 25(a), 25(b), 25(d), 40
High Courts05 Jan 2015Dismissed
K.M. Saravanakumar Vs Central Bank of India and Others
Madras High Court · (2015) 4 BC 177
High Courts05 Jan 2015Allowed
K.V. Anandha Narayanan and Others Vs A. Natarajan and Others
Madras High Court · (2015) 4 LW 632