COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 1 of 17
Veduruvada Venkanna and Others Vs Receiver, Medur and Nidadavole Estates
Madras High Court · 24 Ind. Cas. 786 : (1914) 1 LW 245
C. Karunakara Menon Vs Dr. T.M. Nair
Madras High Court · AIR 1914 Mad 141(1) : 24 Ind. Cas. 974
Krishnammal and Another Vs M. Soundararaja Aiyar
Madras High Court · (1915) ILR (Mad) 698 : (1914) 1 LW 147
Naduvil Edom Kelu Achan Vs Ayya Pattar's son Varadaraja Iyer
Madras High Court · AIR 1914 Mad 692 : 24 Ind. Cas. 481 : (1914) 26 MLJ 283
Abdul Kader Rowther and Another Vs Krishnan Malaval Nair (Karnavan and Manager of the Tarwad)
Madras High Court · (1915) ILR (Mad) 695
K.K. Narayanan Nambudripad Vs M.K. Krishna Patter and Others
Madras High Court · AIR 1914 Mad 225 : 22 Ind. Cas. 515 : (1914) 26 MLJ 348
Abdul Kadir Rowther and Another Vs Krishna Malamal Nair Karnavan and Managar of the Tarwad
Madras High Court · AIR 1914 Mad 384 : (1914) 1 LW 271 : (1914) 26 MLJ 433
T.R. Ganesh Row alias Venkat Row Vs T.V. Tulga Ram Row and Others
Madras High Court · AIR 1914 Mad 91 : 24 Ind. Cas. 696
T.R. Ganesh Row alias Venkat Row Vs T.V. Tulja Ram Row and Others
Madras High Court · (1914) 26 MLJ 460
M. Meenatchi Ammal alias Chinnamml Vs M. Manioka Chetty
Madras High Court · 24 Ind. Cas. 918 : (1914) 1 LW 560
Subbammal alias Pichu Ammal Vs Krishna Aiyar through his Father and Guardian G.K. Lakshmana Iyer
Madras High Court · AIR 1914 Mad 327 : 22 Ind. Cas. 399 : (1914) 26 MLJ 479
Banuddin Sahib Vs Arunachala Mudali
Madras High Court · (1914) 26 MLJ 215
The Mercantile Bank of India Ltd. and Others Vs The Official Assignee of Madras and Others
Madras High Court · 35 Ind. Cas. 942
Koil Kandadai Amman Ramanujachariar and Others Vs The Conjeevaram Hogsenpet Danarakshaka Nidhi Ltd. and Others
Madras High Court · 24 Ind. Cas. 44 : (1914) 1 LW 412
A Subbarayudu and Others Vs T. Lakshminarasamma (Died) and Another
Madras High Court · (1915) ILR (Mad) 775 : (1914) 1 LW 59
The Mercantile Bank of India Limited and Another Vs The Official Assignee of Madras and Others
Madras High Court · (1916) ILR (Mad) 250
Abdul Rahiman Nachiyal Vs Mirathayar Ammal and Others and Muhammad Nurdin Maracayer
Madras High Court · AIR 1914 Mad 264 : 24 Ind. Cas. 10 : (1914) 1 LW 451
M. Sambanda Mudaliar Vs A. Chinnasawmi Sah
Madras High Court · 29 Ind. Cas. 860
Peria Aiya Ambalam and Another Vs Shunmugasundaram and Others
Madras High Court · AIR 1914 Mad 334(2) : (1915) ILR (Mad) 903 : 22 Ind. Cas. 615 : (1914) 1 LW 113 : (1914) 26 MLJ 140