High Courts17 Jan 1913
Nathuram Sivaji Siltu and Another Vs Krishna Rammolthy
Madras High Court · (1913) 24 MLJ 270
Civil Procedure Code, 1908 (CPC) — Section 48
COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 16 of 17
High Courts16 Jan 1913
S. Angappa Chettiar and Others Vs Meenakshi Ammal and Another
Madras High Court · 18 Ind. Cas. 733 : (1913) 24 MLJ 198
High Courts15 Jan 1913
Krishnamachariar and Others Vs Chinnammal and Others
Madras High Court · (1913) 24 MLJ 192
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts15 Jan 1913
Mariappa Nadan and Others Vs Vaithilinga Mudaliar and Others
Madras High Court · 18 Ind. Cas. 979
High Courts10 Jan 1913
Syed Tajuddin Sahib and Another Vs Shaik Ali Ahamad Sahib and Others
Madras High Court · 18 Ind. Cas. 358
High Courts10 Jan 1913
Valia Konikkal Edom Kelu Achen Vs Valia Konikkal Edom Lakshmi Nethyar Ammal and Others
Madras High Court · 18 Ind. Cas. 234
High Courts10 Jan 1913
Yeddamapudi Lakshmi Narasimha Row Vs Repalli Sitaramaswami and Others
Madras High Court · (1913) 24 MLJ 288
High Courts09 Jan 1913
Venkatarama Aiyar by agent T. Rama Rao Vs N.G. Narasinga Rao
Madras High Court · (1915) ILR (Mad) 134 : (1913) 24 MLJ 180
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts09 Jan 1913
Ravala Nagamma and Others Vs The Secretary of State for India
Madras High Court · 18 Ind. Cas. 699
High Courts09 Jan 1913
Venkatramana Aiyar, by Aagent T. Rama Row Vs N.G. Narasinga Row
Madras High Court · 18 Ind. Cas. 135
High Courts09 Jan 1913
Venkataramana Iyer by agent T. Rama Rao Vs N.G. Narasinga Rao
Madras High Court · (1915) ILR (Mad) 134
Civil Procedure Code, 1908 (CPC) — Section 37
High Courts07 Jan 1913
Adivi Sreenivasa Pantulu Garu Vs Palatala Jogiraju
Madras High Court · 18 Ind. Cas. 243
High Courts07 Jan 1913
Adivi Sriramulu Puntulu Garu Vs Pattaballa Jogiraju and Others
Madras High Court · (1913) 24 MLJ 188
High Courts07 Jan 1913
Seshachalam Chetty In No. 277 of 1912 and Govindasamy Chetty Vs Emperor
Madras High Court · 18 Ind. Cas. 663
High Courts06 Jan 1913
K.M.K.R.K.M. Ramasami Chetty Vs Lakshmi Achi
Madras High Court · (1913) 24 MLJ 231
Guardians and Wards Act, 1890 — Section 43(4)
High Courts06 Jan 1913
J. Subba Row Vs J. Rama Row and Another
Madras High Court · (1913) 25 MLJ 155
Pensions Act, 1871 — Section 14
High Courts06 Jan 1913
Avula Guruvaya and Others Vs Avula Venkanna and Others
Madras High Court · 18 Ind. Cas. 212
High Courts03 Jan 1913
Anantha Lakshmi Ammall Vs Kunnanchankarath Sankaran Nair
Madras High Court · 18 Ind. Cas. 579
High Courts03 Jan 1913
Anantha Lakshmi Ammal Vs Kunnanchankarath Sankaran Nair
Madras High Court · (1913) 24 MLJ 205
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89