High Courts12 Feb 1913
Sri Rajagopalaswami Temple Vs Jagannatha Pandi Aiyar
Madras High Court · (1915) ILR (Mad) 155 : 18 Ind. Cas. 719
COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 14 of 17
High Courts12 Feb 1913
Sri Rajagopalaswami temple Vs Jagannadha Pandia Aiyar
Madras High Court · (1913) 24 MLJ 342
High Courts12 Feb 1913
K. Dhanapala Chetti Vs T.N. Anantha Chetti and Others
Madras High Court · (1913) 24 MLJ 418
Succession Act, 1925 — Section 82
High Courts11 Feb 1913
In Re: K. Bali Reddi and Others
Madras High Court · (1914) ILR (Mad) 119
Penal Code, 1860 (IPC) — Section 148, 302
High Courts11 Feb 1913
Darbha Lingayya Vs Darbha Kanakamma
Madras High Court · (1915) ILR (Mad) 153 : (1915) 28 MLJ 260
High Courts11 Feb 1913
Mullangi Venkatarangam Chetty and Another Vs M. Venkatasubbammah and Others
Madras High Court · 19 Ind. Cas. 740 : (1913) 25 MLJ 373
Evidence Act, 1872 — Section 50
High Courts10 Feb 1913
Muthammal Vs The Secretary of State for India in Council
Madras High Court · 19 Ind. Cas. 68 : (1913) 24 MLJ 405
Madras Revenue Recovery Act, 1864 — Section 58
High Courts07 Feb 1913
Ramalinga Chetty Vs P.B. Ananthachariar and Others
Madras High Court · 18 Ind. Cas. 722
High Courts07 Feb 1913
Sankarappa Naicker and Others Vs Rani Nachiar and Another and Kondama Naiker and Others
Madras High Court · (1915) ILR (Mad) 149 : (1913) 25 MLJ 276
Easements Act, 1882 — Section 7
High Courts07 Feb 1913
Penukonda Venkiah Vs Sanka Krishnamoorthi, minor by his next friend Sriram Lakshmikantham
Madras High Court · (1915) ILR (Mad) 141 : 19 Ind. Cas. 80 : (1913) 24 MLJ 552
Easements Act, 1882 — Section 13
High Courts06 Feb 1913
A.M. Ross Vs The Secretary of State for India in Council
Madras High Court · (1914) ILR (Mad) 55 : 19 Ind. Cas. 353 : (1913) 24 MLJ 429
Civil Procedure Code, 1908 (CPC) — Section 79
High Courts04 Feb 1913
Suikeena Katum Sahiba Vs Hajee Mahomed Abdul Aziz Badsha Sahib Bahadur
Madras High Court · 29 Ind. Cas. 239
High Courts04 Feb 1913
Suikeena Katum Sahiba Vs Hajee Mahomed Abdul Azeez Badsha Sahib Bahadur
Madras High Court · (1915) ILR (Mad) 221
High Courts04 Feb 1913
G.P. Gunnis and Co. Vs T. Mahomad Ayyub Sahib T. Mahomad Ayyub Sahib Vs G.P. Gunnis and Co.
Madras High Court · (1914) ILR (Mad) 555
High Courts04 Feb 1913
Mahommud Ayyab Sahib Vs G.P. Gunnis and Co., Merchants carrying on business at Karachi in the Presidency of Bombay
Madras High Court · AIR 1914 Mad 687 : (1914) ILR (Mad) 555 : 19 Ind. Cas. 19 : (1913) 24 MLJ 562
High Courts03 Feb 1913
In Re: The Indian Companies Act, 1882 In Re: The Malabar Timber Yards and Saw Mills, Limited Now In Liquidation Lovelock and Lewes
Madras High Court · 18 Ind. Cas. 997
High Courts03 Feb 1913
Kandada Narasimhacharyalu Ayyavarlam Garu Vs Kavicherla Ramabrahmam Kandada Thonamma Vs Paritila Narasanna
Madras High Court · 20 Ind. Cas. 759 : (1913) 24 MLJ 656
High Courts03 Feb 1913
Sanyasi Baritya and Another Vs Artaswaro and Others
Madras High Court · (1913) ILR (Mad) 287 : (1913) 24 MLJ 321
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts31 Jan 1913
Pansulari Vencatasawmi Vs Mentana Ramachandra Raju
Madras High Court · 18 Ind. Cas. 520