High Courts24 Feb 1913
Natesa Aiyar and Another Vs Appavu Padayachi (died) and Another
Madras High Court · (1913) 24 MLJ 488
Contract Act, 1872 — Section 74Judicature Act, 1873 — Section 25
COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 13 of 17
High Courts21 Feb 1913
A. Krishnaswami Ayyar Vs Chandravadana
Madras High Court · (1915) ILR (Mad) 565 : (1914) ILR (Mad) 565
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Feb 1913
Ramnadhan Sivayya and Others Vs Udatha Atchayya and Others
Madras High Court · 18 Ind. Cas. 723
High Courts21 Feb 1913
A. Krishnasami Aiyar Vs Chandravadana
Madras High Court · (1913) 25 MLJ 349
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Feb 1913
Tadikonda Buchi Virabhadrayya Iyyavaru and Others Vs Sonti Venkanna alias Venkata Ramudu and Others
Madras High Court · 20 Ind. Cas. 769 : (1913) 24 MLJ 659
Madras Estates Land Act, 1908 — Section 3
High Courts21 Feb 1913
Venkatachella Chetti and Others Vs C.K. Narayana Aiyar and Others
Madras High Court · 19 Ind. Cas. 672 : (1913) 24 MLJ 455
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Feb 1913
Lakshminarayana Panigrahi Vs Pasupureddi Gopi
Madras High Court · 25 Ind. Cas. 282 : (1914) 27 MLJ 177
High Courts20 Feb 1913
Kamayya and Others Vs Yerakota alias Rentakrishnayya and Others
Madras High Court · 19 Ind. Cas. 221 : (1913) 24 MLJ 479
High Courts20 Feb 1913
M. Rajarama Aiyar Vs Ramasami Aiyar and Others
Madras High Court · (1913) 24 MLJ 476
High Courts19 Feb 1913
Mangalasami Thevar and Ors Vs Satayappa Porandan and Others
Madras High Court · (1913) 25 MLJ 351
Madras Estates Land Act, 1908 — Section 3(5)
High Courts19 Feb 1913
Narahari Sahu and Another Vs Sira Korithan Naidu and Others
Madras High Court · 19 Ind. Cas. 881 : (1913) 24 MLJ 462
Transfer of Property Act, 1882 — Section 43
High Courts18 Feb 1913
K. Krishnamachariar Vs Veeravalli Krishnamachariar
Madras High Court · (1915) ILR (Mad) 166 : (1913) 24 MLJ 517
Evidence Act, 1872 — Section 32, 32(5)
High Courts18 Feb 1913
Doraisingam alias Gouri Vallabha Thevar Vs Vyravan Chettiar
Madras High Court · 19 Ind. Cas. 219 : (1913) 24 MLJ 404
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 7
High Courts18 Feb 1913
Venkatachala Goundan and Others Vs Rangaratnam Aiyar and Others
Madras High Court · 20 Ind. Cas. 374 : (1913) 24 MLJ 571
Transfer of Property Act, 1882 — Section 106
High Courts14 Feb 1913
Boddu Jaggayya, Minor by mother and Guardian Mangamma Vs Goli Appala Raju and Another
Madras High Court · 18 Ind. Cas. 953
High Courts13 Feb 1913
Sri Raja Inugunti Prakasa Rajaningaru and Others Vs Yeranki Peda Venkata Rao
Madras High Court · (1913) 25 MLJ 360
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4
High Courts13 Feb 1913
Chaganti Atchaparaju Vs Raja Velugoti Krishnayachendraluvaru
Madras High Court · (1915) ILR (Mad) 163 : (1913) 24 MLJ 402
Madras Estates Land Act, 1908 — Section 3
High Courts13 Feb 1913
P.R. Sambasiva Aiyar and Another Vs Muhamad Hussain Rowther and Another
Madras High Court · 31 Ind. Cas. 917
High Courts12 Feb 1913
K. Dhanapala Chetty Vs I.N. Anantha Chetty and Others
Madras High Court · 18 Ind. Cas. 973