High Courts26 Mar 1913
Sivasubramania Mudaliar and Others Vs A.R.A.R.S.M. Somasundaram Chettiar
Madras High Court · (1913) 25 MLJ 422
COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 11 of 17
High Courts24 Mar 1913
Khan Sahib Bangi Abdul Khadar Sahib and Others Vs The Official Assignee of Madras
Madras High Court · 20 Ind. Cas. 485 : (1913) 25 MLJ 308
Insolvency Act, 1848 — Section 36
High Courts20 Mar 1913
In Re: Mare Gowd
Madras High Court · (1914) ILR (Mad) 125
Criminal Procedure Code, 1898 (CrPC) — Section 107, 118
High Courts20 Mar 1913
Adusumalli Suryanarayana Vs Vallurapalli Sriramulu
Madras High Court · 20 Ind. Cas. 825 : (1913) 25 MLJ 16
High Courts19 Mar 1913
Velusami Naicker and Another Vs Bommachi Naicker
Madras High Court · (1917) 5 LW 299 : (1913) 25 MLJ 324
High Courts19 Mar 1913
Alaudin Saheb and Another Vs The Secretary of State for Indian in Council, N.S. Brodie, and Others
Madras High Court · 45 Ind. Cas. 30(1) : (1917) 6 LW 436
High Courts18 Mar 1913
Karumuri Brahmanna Sastrulu Vs Jaldu Venkatasubha Row
Madras High Court · 19 Ind. Cas. 848 : (1913) 24 MLJ 561
High Courts17 Mar 1913
In Re: Muthu Ibrahi and Others
Madras High Court · (1915) ILR (Mad) 567 : (1914) ILR (Mad) 567
Penal Code, 1860 (IPC) — Section 114, 363
High Courts14 Mar 1913
Veerappudayan and Another Vs Muthukarappan Thevan and Others
Madras High Court · (1913) 24 MLJ 534
High Courts13 Mar 1913
In Re: Solai Goundan and Others
Madras High Court · (1914) ILR (Mad) 153
Criminal Procedure Code, 1898 (CrPC) — Section 106(1)
High Courts13 Mar 1913
In Re: Solai Gounden and Others
Madras High Court · AIR 1914 Mad 562 : (1913) 25 MLJ 403
Criminal Procedure Code, 1898 (CrPC) — Section 103(1)
High Courts13 Mar 1913
The Secretary to the Commissioner of Salt Abkari and Separate Revenue Vs The South Indian Bank Ltd.
Madras High Court · 20 Ind. Cas. 865 : (1913) 25 MLJ 119
Stamp Act, 1899 — Article 5
High Courts12 Mar 1913
P. Abdul Khadir Vs A. Ahammad Shaiwa Ravuthar and Others
Madras High Court · (1915) ILR (Mad) 419
High Courts12 Mar 1913
Imandi Appalaswami and Another Vs The Rajah of Vizianagaram
Madras High Court · 20 Ind. Cas. 838 : (1913) 25 MLJ 50
Madras Estates Land Act, 1908 — Section 3(11)
High Courts12 Mar 1913
Sri Sri Sri Gajapathi Kistna Chendra Deo Guru, Proprietor of Nandigam Estate being minor under the Court of Wards by his Next Friend the Collector of Ganjam Vs P. Srinivasa Charlu (died) L.R. of the Late Dewan Bahadur P. Anantha Charlu
Madras High Court · (1915) ILR (Mad) 235 : 20 Ind. Cas. 445 : (1913) 25 MLJ 433
Contract Act, 1872 — Section 69
High Courts12 Mar 1913
T. Sivanna and Another Vs Venkatekrishna Murthy and Another
Madras High Court · (1913) 24 MLJ 474
High Courts10 Mar 1913
Logadapathi Chinnayya Vs Kotla Ramanna
Madras High Court · 19 Ind. Cas. 579 : (1913) 25 MLJ 228
High Courts07 Mar 1913
The Secretary to The Commissioner of Salt, Abkari and Separate Revenue Vs The South Indian Bank, Limited
Madras High Court · (1915) ILR (Mad) 349