High Courts02 May 1913
K. Venkatasubbiah and Others Vs The Secretary of State for India in Council
Madras High Court · (1915) ILR (Mad) 424 : 30 Ind. Cas. 425
COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 9 of 17
High Courts02 May 1913
Kariadan Kumber Vs The British India Steam Navigation Company Limited, by Agents Aspinwall and Co.
Madras High Court · (1915) ILR (Mad) 941 : 20 Ind. Cas. 546 : (1913) 25 MLJ 162
Contract Act, 1872 — Section 28
High Courts02 May 1913
Appavu Chettiar Vs Nanjappa Goundan and Others
Madras High Court · 20 Ind. Cas. 792 : (1913) 25 MLJ 329
Evidence Act, 1872 — Section 19
High Courts30 Apr 1913
Manonmani Ammal Vs Vythialinga Naicker and Others
Madras High Court · (1913) 25 MLJ 481
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts30 Apr 1913
Narayana Aiyar and Others Vs Rama Aiyar and Others
Madras High Court · (1915) ILR (Mad) 396 : 20 Ind. Cas. 625 : (1913) 25 MLJ 219
Limitation Act, 1963 — Article 125, 7
High Courts29 Apr 1913
Umadai Raja Rajai Damara Kumara Thimma Nayanim Bahadur Varu Raja of Kalahasti Vs Sri Raja Velugoti Sri Rajagopala Krishna Yachendra Bahadur Varu, K.C.I.E., Maharajah of Venkatagiri and Another
Madras High Court · (1913) 25 MLJ 198
Transfer of Property Act, 1882 — Section 85
High Courts29 Apr 1913
Vairavan Chettiar and Another Vs Avicha Chettiar and Others
Madras High Court · (1915) ILR (Mad) 275 : (1913) 25 MLJ 256
Contract Act, 1872 — Section 235
High Courts29 Apr 1913
Kotagiri Venkataramarayanim and Others Vs Partibanda Basavayya
Madras High Court · 17 Ind. Cas. 185 : (1913) 25 MLJ 447
High Courts29 Apr 1913
Umadi Rajaha Rajai Damara Kumara Thimma Nayanim Bahadurvaru Raja of Kalahasti Vs Sri Raja Velugoti Sri Rajagopala Krishnayachendra Bahadurvaru K.C.I.E. Maharaja of Venkatagiri and Another
Madras High Court · (1915) ILR (Mad) 387
High Courts28 Apr 1913
Angammal Vs Melic Muhamad Syed Aslam Saib
Madras High Court · (1913) 25 MLJ 625
Transfer of Property Act, 1882 — Section 108, 108(h)
High Courts25 Apr 1913
In Re: R. Nataraja Aiyar
Madras High Court · (1913) 25 MLJ 565
Criminal Procedure Code, 1898 (CrPC) — Section 435Penal Code, 1860 (IPC) — Section 193
High Courts24 Apr 1913
Sitharama Chetty and Another Vs Cotha Krishnasami Chetty
Madras High Court · (1915) ILR (Mad) 374 : 24 Ind. Cas. 507 : (1913) 25 MLJ 264
Limitation Act, 1963 — Section 19
High Courts23 Apr 1913
K. Tiruvangadial Vs R. Chinnaswamian and Others
Madras High Court · 24 Ind. Cas. 617 : (1914) 26 MLJ 364
High Courts22 Apr 1913
Muthukrishnier and Others Vs Veeraraghava Iyer and Another
Madras High Court · (1915) ILR (Mad) 297
Transfer of Property Act, 1882 — Section 130
High Courts22 Apr 1913
Muthukrishna Aiyar and Others Vs Veera Raghava Aiyar and Others
Madras High Court · (1913) 25 MLJ 356
Transfer of Property Act, 1882 — Section 130
High Courts17 Apr 1913
Tangirala Chiranjivi, being minor by his mother and next friend Lakshmamma and Others Vs Raja Manikya Rao Rajya Lakshmamma and Others
Madras High Court · 25 Ind. Cas. 283 : (1914) 27 MLJ 179
High Courts17 Apr 1913
Kocherla Seetamma Vs Pillala Venkatramayya and Others
Madras High Court · (1915) ILR (Mad) 308 : (1913) 25 MLJ 410
Transfer of Property Act, 1882 — Section 6(e)
High Courts16 Apr 1913
Vardarajulu Chettiar Vs Pattra Narayanasami Chetty and Others
Madras High Court · (1913) 24 MLJ 693
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 7
High Courts15 Apr 1913
The Receiver of the Nidadavole and Medur Estates Vs K. Suraparazu and Others
Madras High Court · (1915) ILR (Mad) 295 : 29 Ind. Cas. 449