High Courts02 Sept 1913
Phatmabi Vs Haji Abdulla Musa Sait
Madras High Court · AIR 1914 Mad 714 : (1915) ILR (Mad) 491 : (1914) 26 MLJ 115
COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 7 of 17
High Courts01 Sept 1913
Govinda Chetti and Others Vs Perumal Chetti and Another
Madras High Court · (1915) ILR (Mad) 489
High Courts01 Sept 1913
Govindachetti and Others Vs Perumal Chetty and Another
Madras High Court · (1913) 25 MLJ 370
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts27 Aug 1913
Lakshmammal Vs Narasimharaghava Aiyangar and Others
Madras High Court · (1915) ILR (Mad) 746 : 17 Ind. Cas. 281 : (1913) 25 MLJ 572
Stamp Act, 1899 — Section 18, 5
High Courts25 Aug 1913
Avanchi Lakshmi Narasimha Rao and Another Vs Avanchi Lakshmamma
Madras High Court · (1913) 25 MLJ 531
Limitation Act, 1963 — Section 18
High Courts21 Aug 1913
A.L.A.R.R.M. Arunachellam Chettiar and Others Vs M. Muthayanai Thaven
Madras High Court · 25 Ind. Cas. 675 : (1914) 26 MLJ 575
High Courts19 Aug 1913
R.P. Koneti Naicker and Others Vs J. Gopala Ayyar and Another
Madras High Court · (1915) ILR (Mad) 482
High Courts19 Aug 1913
R.P. Koneti Naicker, and Others Vs Jatu Gopala Aiyar and Another
Madras High Court · (1915) ILR (Mad) 482 : (1913) 25 MLJ 425
Negotiable Instruments Act, 1881 (NI) — Section 28
High Courts18 Aug 1913
In Re: Venkappa and Others
Madras High Court · (1915) ILR (Mad) 305 : 29 Ind. Cas. 832
High Courts18 Aug 1913
In Re: K. Venkappa and Others
Madras High Court · (1915) ILR (Mad) 305
Penal Code, 1860 (IPC) — Section 283
High Courts12 Aug 1913
Maharajah Sri Raja Velugoti Sreeraja Gopala Krishna Yachendra Bahadur Varu, K.C.I.E. Rajah of Venkatagiri. Vs Jayampu Ayyappa Reddi and Others
Madras High Court · (1915) ILR (Mad) 738 : (1913) 25 MLJ 578
Madras Estates Land Act, 1908 — Section 3(7)
High Courts12 Aug 1913
V. Lakshmamma Vs V. Ratnamma
Madras High Court · (1915) ILR (Mad) 474 : (1913) 25 MLJ 556
Succession Act, 1865 — Section 187
High Courts08 Aug 1913
U.A. Srinivasa Aiyangar Vs The Official Assignee of Madras and Another
Madras High Court · (1915) ILR (Mad) 472
High Courts08 Aug 1913
Hajee Aboobuckor Rahimtulla Saib Vs The Official Assignee of Madras and Another
Madras High Court · (1913) 25 MLJ 560
High Courts08 Aug 1913
W.A. Srinivasa Aiyangar Vs The Official Assignee of Madras and Another
Madras High Court · (1913) 25 MLJ 299
Presidency Towns Insolvency Act, 1909 — Section 90
High Courts07 Aug 1913
John Howe Vs Charlotte Howe
Madras High Court · (1915) ILR (Mad) 466 : (1913) 25 MLJ 594
Divorce Act, 1869 — Section 17
High Courts06 Aug 1913
Govindan Nair and Others Vs Cheral alias Krishna Panduval and Others
Madras High Court · 30 Ind. Cas. 432
High Courts06 Aug 1913
Govindan Nair (Pulikote Puthan Veettil Karnavan And Manager) and Eighteen Ors. Vs Cheral alias Krishna Panduval Paengotpurath Tarwad Karnavan and Manager
Madras High Court · (1915) ILR (Mad) 464
High Courts04 Aug 1913
T. Ruthna Gramany and Another Vs N. Veerabudra Aiyar and Others
Madras High Court · (1913) 25 MLJ 281
High Courts04 Aug 1913
Subramania Nadan, Minor by his Maternal Uncle and Next Friend Kuthalalinga Nadan Vs Ramasami Nadan and Others
Madras High Court · (1913) 25 MLJ 563