High Courts01 Aug 1913
In Re: Subramania Ayyar
Madras High Court · (1915) ILR (Mad) 304 : 29 Ind. Cas. 329
COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 8 of 17
High Courts01 Aug 1913
Sri B.B. Sarvarayudu Garu Vs K. Venkataraju
Madras High Court · (1915) ILR (Mad) 459
High Courts01 Aug 1913
Sree Balusu Buchi Saravagarudu Garu Vs Kovvuri Venkata Raju and Others
Madras High Court · (1913) 25 MLJ 617
Madras Estates Land Act, 1908 — Section 23
High Courts01 Aug 1913
K. Sheik Meera Sahib and Co. Vs Sheik Naina Lubbay Marcayar and Others
Madras High Court · (1913) 25 MLJ 259
Limitation Act, 1963 — Section 22
High Courts31 Jul 1913
Gopisetti Narayanasami Naidu Garu, Receiver of Madur Estate Vs Namburi Bhadri Raza
Madras High Court · (1913) 25 MLJ 451
High Courts30 Jul 1913
The Chairman, Municipal Council Vs Subba Pandithar
Madras High Court · (1915) ILR (Mad) 456 : (1913) 25 MLJ 297
High Courts29 Jul 1913
J.S. Battie Vs G.E. Brown Falsely called G.E. Battie
Madras High Court · (1915) ILR (Mad) 452
High Courts29 Jul 1913
J.S. Battie Vs G.E. Brown, Falsely Called G.E. Battie
Madras High Court · (1915) ILR (Mad) 452 : 30 Ind. Cas. 413
High Courts25 Jul 1913
S. Tiruvenkatachariar Vs Venkatachariar and Others
Madras High Court · AIR 1914 Mad 634 : (1914) 26 MLJ 218
High Courts25 Jul 1913
P. Kathir Vs C. Maremadissa and Others
Madras High Court · (1915) ILR (Mad) 450
High Courts24 Jul 1913
Vidyapurna Thirthaswamiar Vs Rangappayya and Others
Madras High Court · (1913) 25 MLJ 486
Transfer of Property Act, 1882 — Section 111
High Courts24 Jul 1913
Korapalu and Another Vs Narayana alias Naranappayya
Madras High Court · (1915) ILR (Mad) 445 : 20 Ind. Cas. 930 : (1913) 25 MLJ 315
Transfer of Property Act, 1882 — Section 111(g)
High Courts23 Jul 1913
Ramakrishna Pillai Vs C. Karunakara Menon
Madras High Court · (1913) 25 MLJ 476
High Courts23 Jul 1913
S. Ranganatham Chetty alias Narayanaswamy Chetty Vs S. Lakshmiammal
Madras High Court · (1913) 25 MLJ 379
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Jul 1913
Chakrapani Misro Vs Sadasiva Sodangi and Others
Madras High Court · (1913) 25 MLJ 352
High Courts22 Jul 1913
S. Venkatasubbaiyer Vs S. Krishnamurthy
Madras High Court · (1915) ILR (Mad) 442
High Courts18 Jul 1913
Lodd Govindoss Krishnadoss Vs Rukmani Bai
Madras High Court · (1915) ILR (Mad) 438 : (1914) 1 LW 529
High Courts17 Jul 1913
P. Parasuramayya Vs V. Ramachandrudu (Died) and Others
Madras High Court · (1915) ILR (Mad) 432
High Courts15 Jul 1913
In Re: V. Bati Reddi and Fifteen Ors.
Madras High Court · (1915) ILR (Mad) 302
Evidence Act, 1872 — Section 30
High Courts14 Jul 1913
In Re: Parathy Valappil Moideen
Madras High Court · (1913) 25 MLJ 355
Criminal Procedure Code, 1898 (CrPC) — Section 488