High Courts11 Apr 1913
P. Balamba Vs K. Krishnayya and Others
Madras High Court · (1914) ILR (Mad) 483
Married Womens Property Act, 1874 — Section 6
COURT ARCHIVE
Madras High Court judgments, 1913
321 judgments · page 10 of 17
High Courts10 Apr 1913
Narasappayya Vs S. Ganapathy Rao and Another
Madras High Court · 29 Ind. Cas. 255
High Courts10 Apr 1913
Narasappayya Vs S. Ganapathi Rao and Another
Madras High Court · (1915) ILR (Mad) 280
High Courts10 Apr 1913
Muthiah Chetti and Others Vs Suppan Servai
Madras High Court · (1915) ILR (Mad) 291
Registration Act, 1908 — Section 77
High Courts04 Apr 1913
Krishna Hande Vs Padmanabha Hande and Others
Madras High Court · (1913) 25 MLJ 442
High Courts04 Apr 1913
P.H. Parameswara Pattar and Another Vs Viyathen Sreedevi and Others
Madras High Court · 20 Ind. Cas. 637 : (1913) 25 MLJ 51
Evidence Act, 1872 — Section 19
High Courts04 Apr 1913
R.M.P.V. Muthia Chettiar Vs S.R.M.A.R. Ramasami Chettiar
Madras High Court · 20 Ind. Cas. 689 : (1913) 25 MLJ 205
Madras Estates Land Act, 1908 — Section 77
High Courts03 Apr 1913
Khan Sahib Bangi Abdul Khader Sahib (deceased) and Others Vs The Official Assignee of Madras
Madras High Court · 20 Ind. Cas. 482 : (1913) 25 MLJ 320
Provincial Insolvency Act, 1920 — Section 56
High Courts02 Apr 1913
Veerappa Chetty alias Vellian Chetty and Others Vs Kadiresan Chetty
Madras High Court · 20 Ind. Cas. 385 : (1913) 24 MLJ 664
High Courts02 Apr 1913
Narasamma Hegadthi Vs Billa Kesu Pujari and Others
Madras High Court · 31 Ind. Cas. 543 : (1913) 25 MLJ 637
High Courts02 Apr 1913
Kaliba Mavulvija Muhammad Usain Kadir Abttan Sahib and Another Vs Saran Bivi Saila Ammal and Others
Madras High Court · (1915) ILR (Mad) 260 : (1915) 28 MLJ 347
Limitation Act, 1963 — Section 14
High Courts02 Apr 1913
Kaliba Movulvija Muhammad Usan Kadiri Abkan Sahib and Another Vs Soran Bivi Saiba Ammal and Others
Madras High Court · (1915) ILR (Mad) 260
Limitation Act, 1963 — Section 14
High Courts01 Apr 1913
Batcha Sahib Vs Abdul Gunny alias Abdul Karim Sahib and Eleven Ors.
Madras High Court · AIR 1914 Mad 675 : (1915) ILR (Mad) 256
Limitation Act, 1908 — Article 158
High Courts01 Apr 1913
Pokkunuri Balamba Vs Kakaraparti Krishnayya and Others
Madras High Court · AIR 1914 Mad 595 : 20 Ind. Cas. 934 : (1913) 25 MLJ 65
Married Womens Property Act, 1874 — Section 6
High Courts01 Apr 1913
Batcha Sait Vs Abdul Gunny alias Abdul Karim Sait and Others
Madras High Court · (1915) ILR (Mad) 256 : (1913) 25 MLJ 507
High Courts31 Mar 1913
The Secretary of State for India in Council Vs Santaraja Shetty alias Bojapparasa Binnani
Madras High Court · (1913) 25 MLJ 411
Evidence Act, 1872 — Section 57
High Courts28 Mar 1913
Kayarohana Pathan Vs Subbaraya Thevan and Another
Madras High Court · (1915) ILR (Mad) 250 : 19 Ind. Cas. 690 : (1913) 25 MLJ 251
High Courts27 Mar 1913
Katragaddha Radakrishnayya Naidu Vs The Secretary of State for India in Council
Madras High Court · (1913) 24 MLJ 678
High Courts26 Mar 1913
Sayed Siliman Saib and Another Vs Bontala Hasson and Others
Madras High Court · (1915) ILR (Mad) 247
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2
High Courts26 Mar 1913Dismissed
Bapu alias Krishnayen Vs Bapu alias Audimulam Pillai
Madras High Court · (1913) 03 MAD CK 0040
Criminal Procedure Code, 1898 (CrPC) — Section 195(b), 203Letters Patent Act, 1865 — Article 15