High Courts18 Dec 1891
Ex parte Ragavaloo Chetti and Another Vs In re Rangiah Chetti.
Madras High Court · (1892) ILR (Mad) 356
Provincial Insolvency Act, 1920 — Section 9
COURT ARCHIVE
Madras High Court judgments, 1891
179 judgments · page 1 of 9
High Courts16 Dec 1891
Vithilinga Padayachi Vs Vithilinga Mudali and Another
Madras High Court · (1892) ILR (Mad) 111
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts15 Dec 1891
Subbarazu and Others Vs Venkataratnam and Another
Madras High Court · (1892) ILR (Mad) 234
High Courts15 Dec 1891
Nagamuthu Muthrian and Others Vs Savarimuthu Ammal
Madras High Court · (1892) 2 MLJ 109
High Courts15 Dec 1891
Chinnammal and Another Vs Venkatachella Nadavan
Madras High Court · (1892) 2 MLJ 86
High Courts15 Dec 1891
Subbaraya Mudaliar Vs Kylasa Mudaliar and Others
Madras High Court · (1892) 2 MLJ 89
High Courts11 Dec 1891
Natha Varadiah and Others Vs Venkatasubbiah and Others
Madras High Court · (1892) 2 MLJ 136
High Courts10 Dec 1891
Narayanachariar Vs Ranga Aiyangar and Another
Madras High Court · (1892) 2 MLJ 94
High Courts08 Dec 1891
Oakshott and Others Vs The British India Steam Navigation Company
Madras High Court · (1892) ILR (Mad) 179
Presidency Small Cause Courts Act, 1882 — Section 37
High Courts01 Dec 1891
Lakshmi Narasimha Vs Atchanna and Others
Madras High Court · (1892) ILR (Mad) 240
High Courts01 Dec 1891
Krishna Vijaya Puchaya Naicker Vs Marudanayagam Pillai
Madras High Court · (1892) ILR (Mad) 135
High Courts01 Dec 1891
Dronam Raju Lakshmi Narasimha Row Pantulu Vs Damoji Purappu Atchanna Pantulu and Others
Madras High Court · (1896) 6 MLJ 774
High Courts01 Dec 1891
Fischer Vs Turner, Collector of Madura and Agent to the Secretary of State for India in Council
Madras High Court · (1892) ILR (Mad) 155
High Courts27 Nov 1891
Krishnayya Vs The Bellary Municipal Council
Madras High Court · (1892) ILR (Mad) 292
High Courts27 Nov 1891
Ramasami Pillai Vs Vellaya Pillai and Another
Madras High Court · (1892) 2 MLJ 48
High Courts26 Nov 1891
Maine Moilar and Others Vs Islam Amanath and Others
Madras High Court · (1892) ILR (Mad) 355