High Courts17 Mar 1891
Byreddi Chinna Narayana Reddi Vs Byreddi Peda Rama Reddi
Madras High Court · (1896) 6 MLJ 498
Transfer of Property Act, 1882 — Section 55(2)
COURT ARCHIVE
Madras High Court judgments, 1891
186 judgments · page 9 of 10
High Courts17 Mar 1891
In Re: Balasinnatambi and Others
Madras High Court · (1896) 6 MLJ 358
Penal Code, 1860 (IPC) — Section 380, 454
High Courts17 Mar 1891
Peramanayagam Pillai Vs Arunachella Row and Others
Madras High Court · (1896) 6 MLJ 401
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts16 Mar 1891
Abbum Suryanarayana Pantulu Vs Nilamani Gantayet and Others
Madras High Court · (1896) 6 MLJ 497
Evidence Act, 1872 — Section 91
High Courts09 Mar 1891
Kunhikutti and Another Vs Achotti and Others
Madras High Court · (1891) ILR (Mad) 462
Civil Procedure Code, 1908 (CPC) — Section 57
High Courts06 Mar 1891
Vijayaraghava Pattarachariar Vs Pranal Anne by her guardian Venkatranga Mudali and Others
Madras High Court · (1896) 6 MLJ 355
High Courts03 Mar 1891
Queen-Empress Vs Fischer
Madras High Court · (1891) ILR (Mad) 342
Christian Marriage Act, 1872 — Section 68
High Courts03 Mar 1891
Queen Empress Vs R. Fischer
Madras High Court · (1896) 6 MLJ 478
Christian Marriage Act, 1872 — Section 68
High Courts24 Feb 1891
Mahadevi and Another Vs Vikrama
Madras High Court · (1891) ILR (Mad) 365
Limitation Act, 1963 — Section 12
High Courts24 Feb 1891
Achayya Vs Hanumantrayudu and Another
Madras High Court · (1891) ILR (Mad) 269
High Courts24 Feb 1891
Karunakara Menon Vs Secretary of State for India
Madras High Court · (1891) ILR (Mad) 431
High Courts23 Feb 1891
Abdool and Others Vs Mahamed
Madras High Court · (1891) ILR (Mad) 404
Provincial Insolvency Act, 1920 — Section 72, 73
High Courts19 Feb 1891
Rajah M. Bhaskara Setupati Vs Valasubramaniya Pillai
Madras High Court · (1896) 6 MLJ 250
High Courts19 Feb 1891
Chidambram Pillai and Another Vs Sabapathi Pillai
Madras High Court · (1896) 6 MLJ 231
High Courts13 Feb 1891
Kunhamed Vs Kutti
Madras High Court · (1891) ILR (Mad) 167
Specific Relief Act, 1877 — Section 42
High Courts13 Feb 1891
Kunhalikandegath Pudiapurayil Kunhamod Kutti Vs Pallikkalageth Avarangandegath Kutti Mammi
Madras High Court · (1896) 6 MLJ 353
Specific Relief Act, 1877 — Section 42