High Courts01 May 1891
The Collector of North Arcot and Another Vs Yerra Nagi Reddi
Madras High Court · (1896) 6 MLJ 771
COURT ARCHIVE
Madras High Court judgments, 1891
186 judgments · page 8 of 10
High Courts01 May 1891
Collector of North Arcot and Another Vs Nagi Reddi
Madras High Court · (1892) ILR (Mad) 35
Madras Revenue Recovery Act, 1864 — Section 52
High Courts30 Apr 1891
Sri Raja Row Venkatakumara Mahipati Suria Row Bahadur Raja of Pittapore Vs Rajah Row Chellayyamma Garu
Madras High Court · (1896) 6 MLJ 624
General Clauses Act, 1897 — Section 6
High Courts30 Apr 1891
Rama Rau and Anr Vs Chellayamma
Madras High Court · (1891) ILR (Mad) 458
Succession Certificate Act, 1889 — Section 4(6)
High Courts16 Apr 1891
Arumugam Chetti by next friend Saminatha Chetti Vs Sengamalathachi and Another
Madras High Court · (1896) 6 MLJ 614
High Courts09 Apr 1891
Mahomed Vajzeerally Khan Mokhasadar Vs Sree Rajah Veerawara Thodadenel Suryanarayana Dhatraju Bahadur Garu and Another
Madras High Court · (1896) 6 MLJ 403
High Courts08 Apr 1891
Paningapalli Ramasami Vs Pentakota Ramasami
Madras High Court · (1892) 2 MLJ 251
High Courts06 Apr 1891
Kamath Chathappan Nair Vs Edavalath Vammeri Pydel Nambiar
Madras High Court · (1896) 6 MLJ 555
High Courts02 Apr 1891
Janaki Vs Dhanu Lall and Anr
Madras High Court · (1891) ILR (Mad) 454
Hindu Wills Act, 1870 — Section 2Succession Act, 1865 — Section 187
High Courts02 Apr 1891
Narangatile Chengotteri Chandu Nambiar Vs Murichandiyil Kunhamed Kutti
Madras High Court · (1896) 6 MLJ 550
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts02 Apr 1891
Chandu Vs Kunhamed
Madras High Court · (1891) ILR (Mad) 324
Civil Procedure Code, 1908 (CPC) — Section 13(V)
High Courts25 Mar 1891
Queen-Empress Vs Balasinnatambi and Others
Madras High Court · (1891) ILR (Mad) 334
Criminal Procedure Code, 1898 (CrPC) — Section 437