COURT ARCHIVE
Madras High Court judgments, 1891
186 judgments · page 7 of 10
High Courts21 Jul 1891
Maramittath Narayanan Nambudri Vs Mayilkakhodath Narayanan Nambudri
Madras High Court · (1896) 6 MLJ 499
High Courts17 Jul 1891
Puthia Vittil Govinda Nambi and Another Vs Puthia Vittil Parameshwara Nambi and Another
Madras High Court · (1896) 6 MLJ 548
High Courts16 Jul 1891
Kunhi Mannan Vs Chali Vaduvath and Others
Madras High Court · (1891) ILR (Mad) 494
High Courts16 Jul 1891
Koyakolli Kunnathathil Kunhunni Nair Vs Shugapura Vittil Konna Panikar and Others
Madras High Court · (1896) 6 MLJ 682
High Courts13 Jul 1891
Queen-Empress Vs Erugadu
Madras High Court · (1892) ILR (Mad) 83
Criminal Procedure Code, 1898 (CrPC) — Section 262, 263
High Courts08 May 1891
Paramasiva Vs Krishna
Madras High Court · (1891) ILR (Mad) 498
Civil Procedure Code, 1877 — Section 294
High Courts08 May 1891
Ramaiyar Vs Vedachela Mudallar
Madras High Court · (1896) 6 MLJ 684
Specific Relief Act, 1877 — Section 40
High Courts05 May 1891
Chennappa Vs Raghunatha
Madras High Court · (1892) ILR (Mad) 29
Civil Procedure Code, 1908 (CPC) — Section 111
High Courts05 May 1891
Shunmuga Chettiar Vs Siva Chinnasami Naidu and Another
Madras High Court · (1896) 6 MLJ 697
High Courts05 May 1891
Chennappa Rai Vs Ragunathaya
Madras High Court · (1896) 6 MLJ 620
Civil Procedure Code, 1908 (CPC) — Section 54Limitation Act, 1963 — Section 4
High Courts04 May 1891
Virayya Vs Hanumanta and Others
Madras High Court · (1891) ILR (Mad) 459
Specific Relief Act, 1877 — Section 18(a)Transfer of Property Act, 1882 — Section 43
High Courts04 May 1891
Streenivasa Ragavachariar Vs Sambasiva Pillai
Madras High Court · (1896) 6 MLJ 407
High Courts04 May 1891
Kuttadi Kunhi Umah Vs Pilasheri Vitil Amed and Another
Madras High Court · (1896) 6 MLJ 494