COURT ARCHIVE

Madras High Court judgments, 1891

186 judgments · page 10 of 10

High Courts12 Feb 1891

Vanangamudi Vs Ramasami

Madras High Court · (1891) ILR (Mad) 406

High Courts03 Feb 1891

Madras High Court · (1896) 6 MLJ 254

Criminal Procedure Code, 1898 (CrPC) — Section 190

High Courts03 Feb 1891

Madras High Court · (1891) ILR (Mad) 379

Criminal Procedure Code, 1898 (CrPC) — Section 198

High Courts28 Jan 1891

Madras High Court · (1891) ILR (Mad) 364

Penal Code, 1860 (IPC) — Section 109, 290

High Courts20 Jan 1891

Madras High Court · (1896) 6 MLJ 176

High Courts19 Jan 1891

Madras High Court · (1896) 6 MLJ 174