High Courts22 Dec 1910
Salem Town Bank, Ld. Vs S. Venkatachar and Another
Madras High Court · 9 Ind. Cas. 197
Contract Act, 1872 — Section 74
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 1 of 27
High Courts22 Dec 1910
Navanna Chinna Narasanna Vs Suresetti Peda Venkatrayadu and Others
Madras High Court · 9 Ind. Cas. 606
Criminal Procedure Code, 1898 (CrPC) — Section 253
High Courts22 Dec 1910
Mankoothil Chethukutti Nair Vs Kalyambath Kunhunni Nair and Others
Madras High Court · 9 Ind. Cas. 171
Transfer of Property Act, 1882 — Section 10
High Courts22 Dec 1910
Maradugula Venkataratnam and Others Vs Kotala Ramanna and Others
Madras High Court · (1911) 21 MLJ 413
High Courts22 Dec 1910
Ramalinga Udayan Vs Arukkani and Others
Madras High Court · 9 Ind. Cas. 163
Transfer of Property Act, 1882 — Section 58
High Courts21 Dec 1910
Velu Pillay Vs Appasawmi Pandaram and Others
Madras High Court · 9 Ind. Cas. 197(1)
High Courts21 Dec 1910
C. Venkatasubbiah Chetty Vs C.V. Venugopaul Mudeliar and Another
Madras High Court · 9 Ind. Cas. 260
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63
High Courts21 Dec 1910
V. Venkataramayya Pantulu Vs V.B. Narasinga Row and Others
Madras High Court · (1911) 21 MLJ 454
High Courts21 Dec 1910
Velu Pillai Vs Appasami Pandaram and Others
Madras High Court · (1911) 21 MLJ 444
High Courts21 Dec 1910
Sreemant Raja Yarlagadda Mallikarjuna Prasada Naidu Bahadur Zamindar Garu Vs Rayapati Venkata Vasudeva Row of China Muttevi
Madras High Court · (1911) 21 MLJ 156
High Courts21 Dec 1910
Arunachala Sastry Vs Krishna Sastry and Others
Madras High Court · 9 Ind. Cas. 272
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts20 Dec 1910
Chellamcherla Kalagayya alias Sundaramayya Vs Mummareddi Yanadamma (died) and Others
Madras High Court · (1911) 21 MLJ 180
High Courts20 Dec 1910
Abbikesava Yanthiar, Manager and Karnavan op his Tarwad Vs Vyal Kotalvalli Namudri Illath Kesavan Nambudri and Others
Madras High Court · 9 Ind. Cas. 156
High Courts20 Dec 1910
The Krishna Jute and Cotton Mills Company Limited by their Secretary and Treasurer, Mothe Gangaraju of Ellore Vs J. Innes and Others
Madras High Court · (1911) 21 MLJ 182
Contract Act, 1872 — Section 39
High Courts20 Dec 1910
Ghulam Ahmed and Another Vs Shah Mahomed Yusuf
Madras High Court · (1911) 21 MLJ 450
Religious Endowments Act, 1863 — Section 18
High Courts20 Dec 1910
Tellapragada Surya Narayana Rao Vs Tellapragada Sarabhaiah
Madras High Court · (1911) 21 MLJ 263
Civil Procedure Code, 1882 — Section 507
High Courts20 Dec 1910
Bappu Raju and Others Vs Kondu Raja and Others
Madras High Court · 9 Ind. Cas. 324
Evidence Act, 1872 — Section 32
High Courts20 Dec 1910
Yattikutty Rajanna Vs Sri Rajah Mantri Pragada Bhujanga Row Bahadur Garu
Madras High Court · 9 Ind. Cas. 160
High Courts20 Dec 1910
Tallapragada Suryanaraina Row Vs Tallapragada Sarabaya
Madras High Court · 9 Ind. Cas. 173