High Courts19 Dec 1910
Kandalam Venkubayamma and Another Vs Kandalam Narasimha Row and Another
Madras High Court · 9 Ind. Cas. 163(1)
Limitation Act, 1963 — Section 18
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 2 of 27
High Courts17 Dec 1910
Sri Satoda Bihara Mahapatra Kondamodalu Linga Reddi alias Sullee Abhoyee Vs Sree Rajah Kocherlakotah Venkata Krishna Row Bahadur Zamindar Garu, Proprietor of Polavaram
Madras High Court · (1911) 21 MLJ 166
High Courts16 Dec 1910
Lank Ramaswami Being Minor By Natural Father Verunasi Suryanarayana Vs Lank Lakshmana and Others
Madras High Court · 9 Ind. Cas. 435
High Courts16 Dec 1910
Yereni Anjayya and Others Vs Vappulapati Bapaya and Others
Madras High Court · 9 Ind. Cas. 157
Civil Procedure Code, 1908 (CPC) — Section 50Limitation Act, 1963 — Section 14
High Courts16 Dec 1910
Kunapareddi Venkamma and Another Vs Kanapareddi Ramayya
Madras High Court · 9 Ind. Cas. 727
High Courts14 Dec 1910
Seshan Pattar and Others Vs Yakkanath Easwaran Unni Avergal Styled Ayini Pulli Raman Kumaran and Others
Madras High Court · 9 Ind. Cas. 940(1)
Transfer of Property Act, 1882 — Section 92
High Courts13 Dec 1910
Srimath Deivasikamani Pandara Sannadhi alias Nataraja Desikar Vs E.K. Karutha Ravuthan (died) and Others
Madras High Court · (1911) 21 MLJ 129
High Courts12 Dec 1910
Chera Shankaranaranappya Vs The Secretary of State for India in Council
Madras High Court · 9 Ind. Cas. 329(1)
High Courts08 Dec 1910
Arimuthu Chetty Vs Vayapuri Pandaram
Madras High Court · (1911) 21 MLJ 505
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6, Order 21 Rule 7
High Courts08 Dec 1910
Biram Beni Ammal and Others Vs Syed Shumsuddin and Others
Madras High Court · (1911) 21 MLJ 404
High Courts08 Dec 1910
The Hindus of Kannamapalaiyam Village Vs Kaikkolar Christians of the same place
Madras High Court · (1911) 21 MLJ 486
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts01 Dec 1910
Pallithara Vayal Kotavalli Nambudri Illath Kesavan Nambudri and Another Vs Abhikesava Vethiar and Others
Madras High Court · (1911) 21 MLJ 175
High Courts01 Dec 1910
Abhikesava Vathiar, Manager and Karnavan of his Tarwad Vs Vyal Kotavali Nambudri Illath Kesavan Nambudri and Others
Madras High Court · (1911) 21 MLJ 178
High Courts29 Nov 1910
Thaith Ottathil Kutte Ammu Vs Purushotam Doss Raggi Seth
Madras High Court · (1911) 21 MLJ 526
High Courts22 Nov 1910
Ramasawmi Chetti Vs Ponna Padayachi and Others
Madras High Court · 9 Ind. Cas. 28
High Courts22 Nov 1910
Ramasami Chetti Vs Ponna Padayachi and Fifteen Ors.
Madras High Court · (1913) ILR (Mad) 97
High Courts22 Nov 1910
Ramaswami Chetty Vs Ponna Padayachi and Others
Madras High Court · (1913) ILR (Mad) 97 : (1911) 21 MLJ 397
High Courts21 Nov 1910
Dwarka Doss Govardhana Doss and Another Vs Chirakala Krishnaiya and Another
Madras High Court · (1911) 21 MLJ 457