High Courts21 Nov 1910
Dwarkadoss Govardhana Doss and Another Vs Chivakala Krishnaiya and Another
Madras High Court · 9 Ind. Cas. 204
Limitation Act, 1963 — Article 57
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 3 of 27
High Courts18 Nov 1910
Subramania Pillai and Another Vs The Secretary of State for India in Council
Madras High Court · (1911) 21 MLJ 132
Forest Act, 1927 — Section 25
High Courts16 Nov 1910
Karunakara Menon and Others Vs The Secretary of State for India in Council
Madras High Court · (1911) 21 MLJ 407
Civil Procedure Code, 1882 — Section 331
High Courts14 Nov 1910
Gorakala Kanakayya Vs Janardhana Padbi and Others
Madras High Court · (1913) ILR (Mad) 439 : (1911) 21 MLJ 31
Madras Estates Land Act, 1908 — Section 3(7)
High Courts13 Nov 1910
Kunmetta Chinnarappa Vs Kona Thimma Reddi, A Second Grade Pleader of Gooty
Madras High Court · (1911) 21 MLJ 559
Criminal Procedure Code, 1898 (CrPC) — Section 107
High Courts10 Nov 1910
R. Rangaswami Aiyangar Vs G.R. Srinivasa Aiyangar
Madras High Court · 9 Ind. Cas. 54
High Courts10 Nov 1910
Arumugakadar and Others Vs Emperor
Madras High Court · (1912) ILR (Mad) 547 : (1911) ILR (Mad) 547
High Courts10 Nov 1910
R. Rungasawmi Aiyangar Vs C.R. Srinivasa Aiyangar
Madras High Court · (1911) 21 MLJ 453
High Courts10 Nov 1910
Narayanasawmi Chetty Complainant Vs Vadivelu Chetty and Another
Madras High Court · 9 Ind. Cas. 726
High Courts10 Nov 1910
Periyanna Pillai Vs Arasu Thevan
Madras High Court · 9 Ind. Cas. 568
Limitation Act, 1963 — Section 13
High Courts07 Nov 1910
Swami Aiyangar alias Srinivasa Varthachariar Vs Lakshmi alias Echammal
Madras High Court · (1911) 21 MLJ 455
High Courts07 Nov 1910
Sami Aiyangar alias Srinivasa Varatha Chariar Vs Laxmi alias Echammal
Madras High Court · 9 Ind. Cas. 8
High Courts04 Nov 1910
Murugappa Chetty and Others Vs Ranganayakulu Chetty and Others
Madras High Court · (1911) 21 MLJ 525
Presidency Small Cause Courts Act, 1882 — Section 36
High Courts04 Nov 1910
Malayandi Goundan Vs Subbaraya Vanavaraya Goundan
Madras High Court · (1911) 21 MLJ 521
High Courts04 Nov 1910
Krishnasami Chettiar Vs Thippa Ramasami Chettiar and Others
Madras High Court · (1912) ILR (Mad) 44
Transfer of Property Act, 1882 — Section 83, 84
High Courts03 Nov 1910
Narayanan Chetty and Another Vs Muthiah Servai and Others
Madras High Court · (1912) ILR (Mad) 63
Registration Act, 1908 — Section 17(h)
High Courts03 Nov 1910
Narayana Chetty and Another Vs Muthiah Servai and Others
Madras High Court · (1912) ILR (Mad) 63 : (1911) 21 MLJ 44
Transfer of Property Act, 1882 — Section 54
High Courts03 Nov 1910
Syed Ajam Sahib Vs Madura Sree Meenatchi Sundareswarar Devastanam
Madras High Court · (1912) ILR (Mad) 95 : (1911) 21 MLJ 202
Transfer of Property Act, 1882 — Section 105, 107