High Courts01 Nov 1910
William Dare Vs Belle Donna Igdaliot Dare and George Wheeler
Madras High Court · (1911) ILR (Mad) 339
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 4 of 27
High Courts01 Nov 1910
Subramania Pillai and Another Vs The Secretary of State for India in Council
Madras High Court · (1911) ILR (Mad) 353
High Courts01 Nov 1910
William Dare Vs Mrs. Bella Dona Igdaliah Dare and George Wheeler
Madras High Court · (1911) 21 MLJ 528
Divorce Act, 1869 — Section 14
High Courts28 Oct 1910
Venkatachellaya and Others Vs Subrahmania Aiyar and Others
Madras High Court · 9 Ind. Cas. 55
Civil Procedure Code, 1908 (CPC) — Section 104(2)
High Courts27 Oct 1910
The Maharajah of Vizianagram through G. Appiah, Muktear Vs Meduri Suryanarayana and Another
Madras High Court · (1911) 21 MLJ 451
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts26 Oct 1910
Maharaja Sree Rao Sir Venkata Swetachelapathi Ranga Rao, Bahadur Garu, K.C.I.E., Maharaja of Bobbili Vs Raja Kaminayanl Bangaru Kumara Ankappa Nayanim Garu, Zamindar of Chundi
Madras High Court · (1912) ILR (Mad) 108
Transfer of Property Act, 1882 — Section 38
High Courts26 Oct 1910
Maharaja of Bobbili Vs Raja Kaminayini Bangaru and Others
Madras High Court · (1912) ILR (Mad) 108 : (1911) 21 MLJ 593
Transfer of Property Act, 1882 — Section 38
High Courts25 Oct 1910
In Re: Guggilapu Peddaya
Madras High Court · (1911) ILR (Mad) 253 : 9 Ind. Cas. 253
Criminal Procedure Code, 1898 (CrPC) — Section 247Penal Code, 1860 (IPC) — Section 352
High Courts24 Oct 1910
In Re: Solai Naick and Others
Madras High Court · (1911) 21 MLJ 281
Evidence Act, 1872 — Section 91
High Courts21 Oct 1910
Kovvuri Basivireddi and Another Vs Tallapragada Nagamma alias Bhdshamma and Others
Madras High Court · (1912) ILR (Mad) 39
Civil Procedure Code, 1908 (CPC) — Section 82Limitation Act, 1963 — Article 62
High Courts20 Oct 1910
Vinukonda Veerabadram and Others Vs Kontalapalli Jagannadha Row and Others
Madras High Court · (1911) 21 MLJ 443
High Courts20 Oct 1910
B. Rangiah Chetty Vs B. Subramania Chetty and Others
Madras High Court · (1911) 21 MLJ 21
Court Fees Act, 1870 — Section 7(iv)(b)
High Courts20 Oct 1910
Hajee Zackaraya Sett Vs Chunnu Pandaram and Another
Madras High Court · 9 Ind. Cas. 55(1)
High Courts18 Oct 1910
Sreemuth Devasigamani Pandarasannadhi alias Nataraja Desikar Vs Palaniappa Chettiar and Another
Madras High Court · 9 Ind. Cas. 281
High Courts18 Oct 1910
The Secretary of State for India in Council Vs Ambalavana Pandara Sannadht of Thiruvaduthurai Mutt
Madras High Court · (1911) ILR (Mad) 366
High Courts18 Oct 1910
Sreemuth Devasikamoney Pandarasannadhi alias Nataraja Desikar Vs K.P.L.S. Palaniappa Chettiar and Another
Madras High Court · (1911) ILR (Mad) 535
High Courts18 Oct 1910
Singaram Pillai and Others Vs Hazarath Kibulai Syed Gulam Ghouse Sha Sahib Kadir
Madras High Court · (1913) ILR (Mad) 438 : (1910) 20 MLJ 927
High Courts18 Oct 1910
Sreemuth Devasikamani Pandara Sannadhi alias Nataraja Desikar Vs Palaniappa Chetty and Another
Madras High Court · (1910) 20 MLJ 969
High Courts17 Oct 1910
Sri Mirza Pasupati Viziarama Jagapathi Rajamaharaju Maya Sultan Bahadur Varu, Maharajau of Vizianagaram Through G. Appiah Muktar Vs Meduri Suryanarayana and Another
Madras High Court · 9 Ind. Cas. 32
Civil Procedure Code, 1908 (CPC) — Section 115