High Courts19 Sept 1910
Peria Perumal Muthirian and Others Vs Pichan alias Karupan Muthirian and Others
Madras High Court · (1911) 21 MLJ 574
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 6 of 27
High Courts13 Sept 1910
Appanna Vs Pethani Mahalakshmi and Others
Madras High Court · 7 Ind. Cas. 861(1)
High Courts13 Sept 1910
Chandana Venkatadri Vs M. Lakshminarasimha Rao and Others
Madras High Court · (1911) 21 MLJ 80
Transfer of Property Act, 1882 — Section 130
High Courts13 Sept 1910
Appanna Vs Pithani Mahalakshmi and Others
Madras High Court · (1912) ILR (Mad) 545 : (1911) ILR (Mad) 545
High Courts13 Sept 1910
Midutha Perumal Naick Vs M. Perumal Naick and Others
Madras High Court · 7 Ind. Cas. 862
High Courts09 Sept 1910
Kandukuri Mahalakshmamma Garu, Proprietrix of Urlam and Others Vs The Secretary of State for India in Council Kannepalli Sooryanarayana Avadhanulu and Others and Boorle Sreeramulu Vs The Secretary of State for India The Secretary of State for India in Council Vs Kannepalli Sooryanarayana Avadhanulu and Others
Madras High Court · (1911) ILR (Mad) 295
High Courts09 Sept 1910
Poduru Basava Raju and Another Vs Poduru Bhoga Raju and Others
Madras High Court · 7 Ind. Cas. 896
High Courts09 Sept 1910
Kuthulingam Pillai Vs Packiyam Fernandez
Madras High Court · (1911) 21 MLJ 422
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 80, Order 21 Rule 81
High Courts09 Sept 1910
Ramasami Reddi and Others Vs Authi Lakshmi Ammal and Others Chinna Chenga Reddi and Others Vs Muthammal alias Muthialammal
Madras High Court · (1911) ILR (Mad) 502
High Courts09 Sept 1910
Kandukuri Mahalakshmamma Garu, Proprietrix of Urlam and Others Vs The Secretary of State for India
Madras High Court · (1910) 20 MLJ 823
Easements Act, 1882 — Section 7
High Courts09 Sept 1910
Murugaiya Mudaliar Vs Ayyadorai Mudaliar and Others
Madras High Court · 9 Ind. Cas. 286
High Courts08 Sept 1910
Sadaya Pillai Vs Amurthathachy and Another
Madras High Court · (1911) ILR (Mad) 533
High Courts06 Sept 1910
C.P. Govinda Taragan Vs Veeran and Others
Madras High Court · (1913) ILR (Mad) 32 : 12 Ind. Cas. 432 : (1911) 21 MLJ 941
Transfer of Property Act, 1882 — Section 98
High Courts05 Sept 1910
Vibudapriya Thirthaswamy and Others Vs Esoof Sahib and Others
Madras High Court · (1912) ILR (Mad) 28
High Courts05 Sept 1910
Vibudapriya Thirthaswami and others Vs Esuf Sahib and Others
Madras High Court · (1912) ILR (Mad) 28 : (1910) 20 MLJ 879
High Courts31 Aug 1910
Karuthan Chetty and Others Vs Kalimuthan alias Vellayan and Others
Madras High Court · (1911) ILR (Mad) 323
High Courts31 Aug 1910
Rama Aiyar Vs A.L. Palaniappa Chetty and Others
Madras High Court · (1912) ILR (Mad) 35 : (1911) 21 MLJ 756
High Courts31 Aug 1910
Ramu Aiyar Vs A.L. Palaniappa Chetty and Others
Madras High Court · (1912) ILR (Mad) 35