High Courts12 Jan 1910
Duvvadu Hari Kistna Chowdury Vs Venkata Lakshmi Narayana Pantulu and Others
Madras High Court · (1910) 20 MLJ 323
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 27 of 27
High Courts11 Jan 1910
Guruvappa Chetty Vs Srinivasa Row and Others
Madras High Court · 6 Ind. Cas. 680
Limitation Act, 1963 — Article 11
High Courts11 Jan 1910
A.N. Ramasami Aiyer and Another Vs Veerappa Chetti and Others
Madras High Court · (1910) ILR (Mad) 423 : (1910) 20 MLJ 308
High Courts11 Jan 1910
A.N. Ramaswamy Aiyar and Another Vs Veerappa Chetty and and Others and Arunachala Pandaram and Others
Madras High Court · 5 Ind. Cas. 362
High Courts10 Jan 1910
The Crown Prosecutor Vs G. Kothandaramiah
Madras High Court · (1911) ILR (Mad) 511 : (1910) 20 MLJ 402
Post Office Act, 1898 — Section 64
High Courts07 Jan 1910
Arayil Kali Amma and Others Vs Pelappakkara Man Aral Sankaran Nambudripad and Others
Madras High Court · (1911) ILR (Mad) 292
High Courts07 Jan 1910
Arayil Kali Amma and Others Vs Palappakkara Manakal and Others
Madras High Court · (1910) 20 MLJ 347
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, 108
High Courts05 Jan 1910
Regulla Jogayya and Gundu Agastesvarudu Vs N. Vencatarathnamma and Others
Madras High Court · (1910) ILR (Mad) 492 : 5 Ind. Cas. 271
High Courts05 Jan 1910
Ramaswamy minor by his Next friend Mookayi alias Karuppayi and Others Vs Muniandy Servai
Madras High Court · 5 Ind. Cas. 343
High Courts05 Jan 1910
Reyelle Jogayya Vs Nimma Shekai Venkataratnamma and Another
Madras High Court · (1910) 20 MLJ 412
High Courts05 Jan 1910
Ramasamy, by his Next Friend, Mookkayi alias Karuppayi and Others Vs Muniyandi Servai
Madras High Court · (1910) 20 MLJ 709
Specific Relief Act, 1877 — Section 42
High Courts05 Jan 1910
Seshappaya Vs Venkatramana Upadya and Another
Madras High Court · (1910) ILR (Mad) 459 : (1910) 20 MLJ 752
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts04 Jan 1910
The Advocate General of Madras Vs A.L.A.R. Arunachellam Chettiar
Madras High Court · 5 Ind. Cas. 729
High Courts01 Jan 1910
In Re: Chukkapalli Ramayya
Madras High Court · (1910) 20 MLJ 657
Evidence Act, 1872 — Section 106