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Madras High Court judgments, 1910

536 judgments · page 25 of 27

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High Courts01 Feb 1910

Hazarith Syed Gulam Ghouse Sha Sahib Kadir Vs Shonmugam Pillai and Others

Madras High Court · (1911) ILR (Mad) 438

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High Courts01 Feb 1910

Zamindar Garu of Venkatagiri Vs Vadlapudi Chinna Venkanna and Others

Madras High Court · 5 Ind. Cas. 925

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High Courts01 Feb 1910

Ramalingam Chetty Vs Veerayya Chetty and Another

Madras High Court · 5 Ind. Cas. 939

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High Courts01 Feb 1910

Kambinayani Javvaji Timmaji Amma Garu and Others Vs Kambinayani Javvajee Subbaraju Nayanivaru and Others

Madras High Court · (1910) ILR (Mad) 473 : (1910) 20 MLJ 204

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High Courts01 Feb 1910

The Advocate-General of Madras Vs A.L.A.R. Arunachelam Chettiar

Madras High Court · (1910) 20 MLJ 387

Councils Act, 1861 — Section 22
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High Courts01 Feb 1910

Bashiakar and Another Vs Venkata Varada Thatha Chariar Alias Cihnnasawmy Thatha Chariar and Others

Madras High Court · 7 Ind. Cas. 148

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High Courts28 Jan 1910

Anantarama Madyastha Vs Mandarthi Shrinivasa Adiga and Another

Madras High Court · 7 Ind. Cas. 267

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High Courts28 Jan 1910

In Re: J. Oliveira

Madras High Court · 5 Ind. Cas. 834(1)

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High Courts28 Jan 1910

In Re: Aligiriswami Naicken

Madras High Court · 5 Ind. Cas. 831

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High Courts27 Jan 1910

Kaji Mahomed Sheriff Saheb Vs Eusuff Sheriff Saheb and Others

Madras High Court · 5 Ind. Cas. 455

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High Courts27 Jan 1910

Muthuvelu Pillay Vs Aiyasawmi Naick and Others

Madras High Court · 6 Ind. Cas. 7

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High Courts26 Jan 1910

Latchmi Narayana Iyer Vs The Municipal Council of Trichinopoly

Madras High Court · 5 Ind. Cas. 916

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High Courts26 Jan 1910

Muthu Payal alias Muthu Nadan Vs Nagalingam and Others

Madras High Court · (1910) 20 MLJ 878

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
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High Courts25 Jan 1910

Appandai Vathiyar and Others Vs Bagubali Mudaliar and Others

Madras High Court · (1910) ILR (Mad) 439 : (1910) 20 MLJ 275

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High Courts24 Jan 1910

Ramasami Iyengar Vs Sriranga Chariar and Others

Madras High Court · 6 Ind. Cas. 681

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High Courts21 Jan 1910

Kelu Manikaran Vs Pakarvoor Manakal Jatavedan Nambudripad's L.R. Narayanan Somayajipad and Another

Madras High Court · (1911) 21 MLJ 465

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High Courts21 Jan 1910

Velu Manikaran Vs Pakarvoor Manakal Jatavedan Nambudirapad's L.R. Narayanan Somayajipad and Another

Madras High Court · 6 Ind. Cas. 289

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High Courts21 Jan 1910

Nuradin Kasim Vs Morris Sebastian Pereira

Madras High Court · 6 Ind. Cas. 683(1)

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High Courts20 Jan 1910

Palanippa Chettiar by Agent, Veerararaghava Iyengar Vs Velayuta Pillai and Others

Madras High Court · 5 Ind. Cas. 421

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High Courts20 Jan 1910

Bachu Chenchuramayya Vs Akkaraju Subbaramayya and Others

Madras High Court · 9 Ind. Cas. 208

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