High Courts20 Jan 1910
Natla Bapiraju Vs Puram Achuta Rajaju and Another
Madras High Court · (1910) 20 MLJ 337
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 26 of 27
High Courts20 Jan 1910
Alagirisami Naicken Vs Emperor
Madras High Court · (1910) 01 MAD CK 0003
Criminal Procedure Code, 1898 (CrPC) — Section 337
High Courts19 Jan 1910
Cotha Krishnaswami Chetty Vs Thatha Seetharam Chetty and Another
Madras High Court · 5 Ind. Cas. 374
High Courts19 Jan 1910
G. Narainsawmy Naidu Garu Vs Yerramali Ram Krishnaya, Sunkara Sobhanadri, Bulusu Krishnaya and Mandapaka Vencatasubrayudu
Madras High Court · (1910) ILR (Mad) 499 : 5 Ind. Cas. 479
High Courts19 Jan 1910
Varanasi Seethamma Vs Sreshtalur Vijiaraghava Charyulu and Others
Madras High Court · 5 Ind. Cas. 940
High Courts19 Jan 1910
The Sessions Judge Vs Sundara Singh
Madras High Court · 6 Ind. Cas. 308
Criminal Procedure Code, 1898 (CrPC) — Section 180, 188
High Courts19 Jan 1910
Rathnasabapathi Pillai and Others Vs G. Ramasami Aiyar
Madras High Court · (1910) ILR (Mad) 452 : 5 Ind. Cas. 630 : (1910) 20 MLJ 301
High Courts19 Jan 1910
P. Chengalvaraya Mudaly Vs The Official Assignee of Madras and Others
Madras High Court · (1910) ILR (Mad) 467 : 5 Ind. Cas. 379
High Courts19 Jan 1910
The Sessions Judge Vs Sundra Singh
Madras High Court · (1911) 21 MLJ 441
Criminal Procedure Code, 1898 (CrPC) — Section 180Penal Code, 1860 (IPC) — Section 412
High Courts18 Jan 1910
Alapati Ammanna and Another Vs Narayanasamy Naidu Garu, Receiver Nidadavole Estate of Nellore
Madras High Court · 6 Ind. Cas. 720(1)
High Courts18 Jan 1910
Pidda Enumundugaru alias Arulu Ramudu Vs Emperor
Madras High Court · 5 Ind. Cas. 797(1)
High Courts18 Jan 1910
Srinivasiengar Vs Kanthimathi Ammal and Others
Madras High Court · (1910) ILR (Mad) 465 : 5 Ind. Cas. 917
High Courts18 Jan 1910
Velammal and Another Vs Vavammal and Others
Madras High Court · (1910) 20 MLJ 349
Specific Relief Act, 1877 — Section 42
High Courts17 Jan 1910
Ramasamy Pillai Vs Muthoo Chetty and Others
Madras High Court · 5 Ind. Cas. 834
High Courts17 Jan 1910
Ramasami Pillai Vs Muthu Chetti and Others
Madras High Court · (1911) ILR (Mad) 53
Transfer of Property Act, 1882 — Section 134
High Courts16 Jan 1910
Kolakott Kunhamabu and Others Vs Kottayath Kizhakke Kovilakath Kerala Varma Valia Rajah Avergal (died) and Others
Madras High Court · (1911) 21 MLJ 56
High Courts12 Jan 1910
Duvvada Hari Kristna Chowdhary and Davvada Parasu Ramayya Chowdary alias Narayana Chowdary Vs Sripada Venkata Lakshmi Narayana Pantulu and Others
Madras High Court · 5 Ind. Cas. 491
High Courts12 Jan 1910
Her Highness Matusri Jijoyamba Bai Sahiba by her Duly Authorzed Agent Baluswami Bhattugoswami Vs Vengalakshmi Ammal and Others
Madras High Court · 5 Ind. Cas. 827
High Courts12 Jan 1910
Manickam Pillai Vs Audinarayana Pillai and Others
Madras High Court · (1911) ILR (Mad) 47 : (1910) 20 MLJ 407
Transfer of Property Act, 1882 — Section 100
High Courts12 Jan 1910
Duvvada Harikristna Chowdary Vs Sripada Venkata Lakshmi Narayana Pantulu and Others
Madras High Court · (1911) ILR (Mad) 402