High Courts04 Feb 1910
Nathamuri Narayana Aiyangar Vs T.K. Balasubramania Iyer
Madras High Court · 7 Ind. Cas. 797(1)
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 24 of 27
High Courts04 Feb 1910
Mayan Thariyakath Kathijakutti Umma and Another Vs Ithikamparambil Kuthussa and Others
Madras High Court · (1910) 20 MLJ 415
High Courts03 Feb 1910
The Baptist Missionary Society of India Vs Horiah Behara and Others
Madras High Court · 5 Ind. Cas. 972
High Courts03 Feb 1910
Garapaty Venkatarayudu, by next Friend, Kamma Butchi Pattabhiramaya Vs Butchu Venkatarayudu and Another
Madras High Court · (1910) 20 MLJ 759
High Courts03 Feb 1910
Sammantha Gramany and Others Vs Devasikamany Gramany and Others
Madras High Court · (1910) 20 MLJ 364
High Courts03 Feb 1910
South Indian Export Co. Vs A. Subba Naidu and Another
Madras High Court · 7 Ind. Cas. 243
Specific Relief Act, 1877 — Section 57
High Courts02 Feb 1910
Kanagasabai Vs Ramamani Ramamani Vs Kanagasabai
Madras High Court · 5 Ind. Cas. 468
High Courts02 Feb 1910
Gorigala Pitchi Naidu and Others Vs Valllur Veeriah and Others
Madras High Court · 5 Ind. Cas. 853
High Courts02 Feb 1910
Subramania Mudaly and Others Vs Valu and Another
Madras High Court · (1911) ILR (Mad) 68
High Courts02 Feb 1910
Ramaswami Iyengar Vs Janaki Ammal and Others
Madras High Court · 6 Ind. Cas. 723
High Courts02 Feb 1910
Kanaga Sabai and Ramamani Vs Emperor
Madras High Court · (1911) ILR (Mad) 94
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts02 Feb 1910
Subramanya Mudali and Others Vs Velu and Another
Madras High Court · (1910) 20 MLJ 350
High Courts02 Feb 1910
Choragudi Venkatadri, Oruganti Venkata Subbarao, Boddupalli Subbayya and Timmana Kondalarayudu Naidu Vs Emperor
Madras High Court · (1911) ILR (Mad) 502 : (1910) 20 MLJ 220
Criminal Procedure Code, 1898 (CrPC) — Section 235
High Courts02 Feb 1910
Malikka Meladathil Karnavan Kunji Achammal Vs Malikka Meladathil Karnavan Kunji Achammal
Madras High Court · (1910) 20 MLJ 791
Court Fees Act, 1870 — Section 7(c)
High Courts02 Feb 1910
In Re: Kanagasabai; In Re: Ramamani
Madras High Court · (1910) 20 MLJ 425
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts02 Feb 1910
Gorijala Pitchi Naidu and Others Vs Vallur Veeriah and Another
Madras High Court · (1911) ILR (Mad) 58