High Courts21 Feb 1910
Chadurnedulu Suryanarayana Vs Chaturnedulu Ramanna
Madras High Court · 6 Ind. Cas. 400
Provincial Small Cause Courts Act, 1887 — Section 17
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 22 of 27
High Courts19 Feb 1910
Maddu Yerrayya Vs Yadulla Kangali Naidu and Another
Madras High Court · (1910) 20 MLJ 764
High Courts18 Feb 1910
Ramaswami Pillai Vs Kuppuswami Pillai
Madras High Court · 7 Ind. Cas. 901(1) : (1910) 20 MLJ 656
High Courts18 Feb 1910
Maddu Yerrayya Vs Yadulla Kangali Naidu and Another
Madras High Court · (1911) ILR (Mad) 246
High Courts18 Feb 1910
Ranee Annapurni Nachiar Vs Swaminatha Chettiar and Others
Madras High Court · (1911) ILR (Mad) 7 : (1910) 20 MLJ 785
Transfer of Property Act, 1882 — Section 6(d)
High Courts17 Feb 1910
Srinivasa Aiyangar and Others Vs Arayar Srinivasa Aiyangar and Others
Madras High Court · (1910) 02 MAD CK 0074
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts17 Feb 1910
R.M.A. Swaminatha Pillay Vs N.A.K. Abdul Gafoor Sahib
Madras High Court · 7 Ind. Cas. 810(1)
High Courts17 Feb 1910
Venkatachelapathi Chettiar Vs Periyasami Udayan and Others
Madras High Court · 6 Ind. Cas. 681(1)
Civil Procedure Code, 1908 (CPC) — Section 157
High Courts17 Feb 1910
The Secretary of State for India in Council Vs T.S.P.L. Palaniappa Chetty and Others
Madras High Court · 7 Ind. Cas. 226
Contract Act, 1872 — Section 110
High Courts16 Feb 1910
Mukkattum Prath Poovatham Kandi Ummacha Vs Purushothamma Doss Pragji Sait and Others
Madras High Court · 6 Ind. Cas. 682(1)
High Courts16 Feb 1910
Ponnammal Vs Kalithitha Mudali
Madras High Court · (1911) ILR (Mad) 115
Transfer of Property Act, 1882 — Section 91
High Courts16 Feb 1910
Pichu Aiyar and Another And Ramakrishna Iyer and Others Vs A.L.R.M.N. Palaniappa Chettiar
Madras High Court · 6 Ind. Cas. 291
High Courts16 Feb 1910
Kandasami Asari Vs Somaskanta Ela Nidhi Limited
Madras High Court · (1912) ILR (Mad) 177 : (1910) 20 MLJ 371
High Courts15 Feb 1910
Shruvararayan alias Anujan Kunjunni Raja and Others Vs Pulthia Kovila Katti Vararayan alias Unni Anujan Raja and Others
Madras High Court · 7 Ind. Cas. 268
High Courts15 Feb 1910
Aiyavu Muppan Vs Vellaya Nadan and Others
Madras High Court · (1911) ILR (Mad) 55
High Courts15 Feb 1910
Venkatasami Naicken and Another Vs Ramanthan Chettiar and Others
Madras High Court · 5 Ind. Cas. 916(1)
High Courts15 Feb 1910
Shreevarayan alias Anujan Kunhunni Raja and Others Vs Palthia Kovilakath Veerarayan alias Unni Anujan Kaja and Others
Madras High Court · 5 Ind. Cas. 937