High Courts25 Feb 1910
Rangasawmy Padayachi and Another Vs Narayanasawmy Padayachi by his Agent, Tiruvenkata Padayachi
Madras High Court · 7 Ind. Cas. 417
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 21 of 27
High Courts25 Feb 1910
Mangalaswami alias Muthu Vijiya Ragunatha Thevar Vs Subbia Pillai and Others
Madras High Court · (1911) ILR (Mad) 64
Registration Act, 1877 — Section 17, 3
High Courts25 Feb 1910
Rangaswamy Padayachi and Another Vs Narayanaswami Padayachi by his agent Tiruvenkata Padayachi
Madras High Court · (1911) ILR (Mad) 247
High Courts25 Feb 1910
Peram Narasigadu Vs Machiredi Butchireddi and Others
Madras High Court · (1910) 20 MLJ 732
High Courts25 Feb 1910
Mangalasami alias Muthuvijia Raghunatha Thevar Vs Subbiah Pillay and Others
Madras High Court · (1910) 20 MLJ 966
Registration Act, 1908 — Section 3
High Courts24 Feb 1910
Lakshminarayana Nainar Vs Valliammal and Others
Madras High Court · (1911) ILR (Mad) 250
High Courts24 Feb 1910
The Secretary of State for India in Council Vs Swami Nautheswarar
Madras High Court · 6 Ind. Cas. 199(1)
High Courts24 Feb 1910
The Secretary of State for India in Council Vs Swami Naratheeswarar
Madras High Court · (1911) ILR (Mad) 21
High Courts24 Feb 1910
The Secretary of State for India in Council Vs Swami Navatheeswarar
Madras High Court · (1911) ILR (Mad) 21 : (1910) 20 MLJ 766
High Courts23 Feb 1910
Arakal Joseph Gabriel Vs Domingo Inas and Others
Madras High Court · (1911) ILR (Mad) 80
Succession Act, 1865 — Section 93
High Courts23 Feb 1910
Arkel Joseph Gabriel Vs Domingo Inas and Others
Madras High Court · 6 Ind. Cas. 7(1)
High Courts23 Feb 1910
Arakal Joseph Gabriel Vs Domingo Inas (died); his son Inas Guardian and Others
Madras High Court · (1910) 20 MLJ 377
Succession Act, 1865 — Section 93
High Courts22 Feb 1910
A. Shanmugappa Vs A. Mariappa and Others
Madras High Court · 6 Ind. Cas. 267(1)
High Courts22 Feb 1910
Venkata Reddiar Vs Krishna Iyerngar and Another
Madras High Court · 6 Ind. Cas. 684
Religious Endowments Act, 1863 — Section 14
High Courts22 Feb 1910
Medai Dalavin Tirumalai Appa Modeliar Vs Rama Subbier and Others, Trustees of the Narasimhanathaswami Temple
Madras High Court · (1910) 20 MLJ 374
Limitation Act, 1963 — Section 10
High Courts21 Feb 1910
Saminada Sastrigal Vs Pathma Bibi Ammal
Madras High Court · 7 Ind. Cas. 175 : (1910) 20 MLJ 716
High Courts21 Feb 1910
Santhalva Vs Manjanna Shetty
Madras High Court · (1911) ILR (Mad) 1
Religious Endowments Act, 1863 — Section 10
High Courts21 Feb 1910
Chaturvedula Suryanarayana Vs Chaturvedula Ramamma
Madras High Court · (1911) ILR (Mad) 88
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts21 Feb 1910
A. Santhalva Vs Manjanna Shetty
Madras High Court · (1910) 02 MAD CK 0040
Religious Endowments Act, 1863 — Section 10, 7
High Courts21 Feb 1910
Mahadeva Aiyar Vs Gopala Aiyar and Others
Madras High Court · (1911) ILR (Mad) 51
Specific Relief Act, 1877 — Section 31