High Courts03 Mar 1910
S. Annaswami IYer Vs Zamindar of Ayakudi
Madras High Court · 6 Ind. Cas. 740
Contract Act, 1872 — Section 55
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 20 of 27
High Courts03 Mar 1910
R.M.M. Ramanadan Chetty and Co. and Others Vs K.M. Abdul Karim Sahib and Others
Madras High Court · 7 Ind. Cas. 267(1)
High Courts02 Mar 1910
Khadersa Hajee Bappu Vs Puthen Veettil Ayissa Dmmah and Others
Madras High Court · (1911) ILR (Mad) 511
High Courts02 Mar 1910
Ummanga and Another Vs Appadorai Pattar and Others
Madras High Court · (1911) ILR (Mad) 387 : (1910) 20 MLJ 268
High Courts02 Mar 1910
Ummanga and Another Vs Ramakrishna Patter's Son Appadorai Patter and Others
Madras High Court · (1911) ILR (Mad) 387
High Courts02 Mar 1910
Khadersa Hajee Bappu Vs Puthen Veettil Ayissa Ummah and Others
Madras High Court · (1911) ILR (Mad) 511 : (1910) 20 MLJ 288
High Courts01 Mar 1910
Venkatadri Appa Row Bahadur Garu being Minor by the Agent of the Court of Wards, The Collector of Kistna Vs Pamidiparti Venkata Rattam
Madras High Court · 6 Ind. Cas. 702
High Courts01 Mar 1910
Thiyagaraja Pillai Vs Ratnasabapathi Pillai and Others
Madras High Court · (1911) ILR (Mad) 284
High Courts01 Mar 1910
Polemera Thammu Naidu and Others Vs Sri Maharani Lady Godey Chitti Janakiyamma Gajapati Row Garu Proprietrix of the Anakapally and c., Estates
Madras High Court · 7 Ind. Cas. 809
High Courts01 Mar 1910
Chelakote Rama Kurup Vs Chelakote Shekara Kurup and Others
Madras High Court · (1911) 21 MLJ 87
High Courts01 Mar 1910
Thiagaraja Vs Rathnasabapathi Pillai and Others
Madras High Court · (1910) 20 MLJ 421
High Courts28 Feb 1910
Pemmaraju Venkiah Garoo Vs The Secretary of State for India in Council
Madras High Court · 6 Ind. Cas. 727
Survey and Boundaries Act, 1897 — Section 12
High Courts28 Feb 1910
In Re: Kanchi Doraisamy Mudaliar
Madras High Court · 6 Ind. Cas. 683
Penal Code, 1860 (IPC) — Section 482, 486
High Courts28 Feb 1910
Ansur Subba Nayudu and Another Vs Bathula Bee Bee Sahiba and Others
Madras High Court · (1911) ILR (Mad) 479
High Courts28 Feb 1910
Muthukana Ana Ramanadhan Chettiar Vs Vada Levvai Marakayar and Others
Madras High Court · (1911) ILR (Mad) 12 : (1910) 20 MLJ 254
High Courts28 Feb 1910
Pemmarazu Venkiah Vs The Secretary of State for India
Madras High Court · (1911) ILR (Mad) 108
Survey and Boundaries Act, 1897 — Section 12
High Courts28 Feb 1910
Ansur Subba Naidu and Another Vs Bathula Bee Bee Sahiba and Others
Madras High Court · 7 Ind. Cas. 269
High Courts25 Feb 1910
A.L.A.R. Arunachellum Chettiar Vs P.S.K. Haji Sheik Meera Rowther
Madras High Court · 7 Ind. Cas. 856(1)
High Courts25 Feb 1910
A.L.A.R. Arunachellam Chettiar Vs P.S.K. Haji Sheek Meera Rowthar
Madras High Court · (1911) ILR (Mad) 25
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 11