High Courts15 Mar 1910
Naganada Aiyar alias Eswarapier Vs Krishnamurti Aiyar and Others
Madras High Court · (1911) ILR (Mad) 97
Civil Procedure Code, 1908 (CPC) — Section 102, 103
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 18 of 27
High Courts15 Mar 1910
Naganada Iyer alias Eswarappier Vs Krishnamurti Iyer and Others
Madras High Court · (1910) 20 MLJ 535
Civil Procedure Code, 1908 (CPC) — Section 103, 157
High Courts14 Mar 1910
Latchumammal Vs Gengammal
Madras High Court · (1911) ILR (Mad) 72 : 7 Ind. Cas. 858(1)
High Courts14 Mar 1910
Ramaswami Chetty Vs Pavadi Samban and Others
Madras High Court · 5 Ind. Cas. 852
High Courts14 Mar 1910
Govivdaswami Thevan Vs T.M. Doraiswami Pillai and Others
Madras High Court · 6 Ind. Cas. 781
High Courts14 Mar 1910
In Re: Suruttai
Madras High Court · 7 Ind. Cas. 401
Criminal Procedure Code, 1898 (CrPC) — Section 297
High Courts14 Mar 1910
In Re: Kurumba Hosakeri
Madras High Court · 7 Ind. Cas. 397
Criminal Procedure Code, 1898 (CrPC) — Section 367(5)
High Courts14 Mar 1910
Audirazu Veerayya Vs Audirazu Sangayya
Madras High Court · (1911) ILR (Mad) 177 : (1910) 20 MLJ 281
High Courts14 Mar 1910
Govindasawmi Thevan Vs T.M. Doraisawmi Pillai and Others
Madras High Court · (1910) 20 MLJ 380
High Courts14 Mar 1910
Govindaswami Tevan Vs Dorasami Pillai and Others
Madras High Court · (1911) ILR (Mad) 119
High Courts11 Mar 1910
Natti Goundan and Another Vs Gurunada Goundan and Others
Madras High Court · 7 Ind. Cas. 695(1)
High Courts11 Mar 1910
Thiruvengada Mudaliar and Another Vs S. Sadagopa Mudalair
Madras High Court · 7 Ind. Cas. 811
High Courts11 Mar 1910
Sri Raja Visweswara Nissenka Bahadur Garu Zamindar of Sangamvalsa Vs Gorla Budaradu and Others
Madras High Court · 7 Ind. Cas. 401(1)
High Courts11 Mar 1910
Thiruvengada Mudaliar and Others Vs Sadagopa Mudaliar
Madras High Court · (1911) ILR (Mad) 112
High Courts11 Mar 1910
The Secretary of State for India in Council Vs Muthuveerama Reddy
Madras High Court · (1911) ILR (Mad) 82