High Courts18 Mar 1910
Antony Cruz Gonzalves Vs Mathis Boopalrayan
Madras High Court · 7 Ind. Cas. 242 : (1910) 20 MLJ 984
Succession Act, 1865 — Section 191
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 17 of 27
High Courts17 Mar 1910
Kandaswami Pillai Vs Avayambal alias Thangachi Ammal
Madras High Court · 7 Ind. Cas. 399 : (1910) 20 MLJ 989
Contract Act, 1872 — Section 222, 70
High Courts17 Mar 1910
Kandaswamy Pillai Vs Avayambal alias Thangaohi Ammal
Madras High Court · (1911) ILR (Mad) 167
Contract Act, 1872 — Section 222
High Courts17 Mar 1910
G. Narasimhulu Chetti and Another Vs K. Sundara Chariar and Another
Madras High Court · (1910) 20 MLJ 479
High Courts16 Mar 1910
The Official Assignee of Madras Vs The Society for Promoting Christian Knowledge
Madras High Court · 6 Ind. Cas. 240
High Courts16 Mar 1910
The Official Assignee of Madras Vs Mellapparan Kanoor Sarvajana Sahaya Nidhi, Ld.
Madras High Court · 6 Ind. Cas. 427
High Courts16 Mar 1910
The Official Assignee of Madras Vs Krishna Bhatta
Madras High Court · (1911) ILR (Mad) 128
High Courts16 Mar 1910
The Official Assignee of Madras Vs D. Rajam Iyer
Madras High Court · 6 Ind. Cas. 383
High Courts16 Mar 1910
The Official Assignee of Madras Vs The Society for the Propogation of The Gospel
Madras High Court · 6 Ind. Cas. 212
High Courts16 Mar 1910
The Official Assignee of Madras Vs U. Krishna Bhatta
Madras High Court · (1911) 21 MLJ 127
High Courts16 Mar 1910
Kamalathammal Vs Krishna Pillai and Another
Madras High Court · (1910) 20 MLJ 781
Limitation Act, 1908 — Article 124 Schedule II
High Courts16 Mar 1910
K.R. Nilakandan Nambudripad and Another Vs P.K. Sankaran Nambiar and Others
Madras High Court · (1910) 20 MLJ 949
High Courts16 Mar 1910
The Official Assignee of Madras Vs Melapparangavur Sarvajana Sahaya Nidhi (Limited)
Madras High Court · (1911) ILR (Mad) 125
High Courts16 Mar 1910
The Official Assignee of Madras (and as such The Assignee of the properties and credits of Arbuthnot and Co.) Vs D. Rajam Ayyar
Madras High Court · (1913) ILR (Mad) 499
High Courts16 Mar 1910
The Official Assignee of Madras Vs Lupprian
Madras High Court · (1912) ILR (Mad) 121 : (1911) ILR (Mad) 121
Insolvency Act, 1848 — Section 73
High Courts16 Mar 1910
The Official Assignee of Madras Vs J.W. Irwin
Madras High Court · 6 Ind. Cas. 250
High Courts15 Mar 1910
M. Krishnaswamy Mudaliar and Another Vs Nataraja Thambiran
Madras High Court · 7 Ind. Cas. 751
High Courts15 Mar 1910
In Re: Muthu Gownden and Another; In Re: Palaniandi Gownden and Others
Madras High Court · 6 Ind. Cas. 12
High Courts15 Mar 1910
Madho Kora and Others Vs Gopa Bandhu Nippako and Others
Madras High Court · 6 Ind. Cas. 512
Transfer of Property Act, 1882 — Section 92