High Courts11 Mar 1910
The Secretary of State for India in Council Vs Muthuveerama Reddi
Madras High Court · 6 Ind. Cas. 731
COURT ARCHIVE
Madras High Court judgments, 1910
536 judgments · page 19 of 27
High Courts11 Mar 1910
Thiruvengada Mudaliar and Another Vs S. Sadagopa Mudaliar
Madras High Court · (1910) 20 MLJ 987
High Courts11 Mar 1910
The Secretary of State for India in Council Vs Muthu Veeran Reddi
Madras High Court · (1910) 20 MLJ 869
High Courts11 Mar 1910
Thambi alias Chinnasawmi Padayachi Vs Avayambal
Madras High Court · (1910) 20 MLJ 298
Registration Act, 1908 — Section 17
High Courts10 Mar 1910
Palaniappa Asary and Others Vs Emperor
Madras High Court · (1911) ILR (Mad) 139
Criminal Procedure Code, 1898 (CrPC) — Section 242
High Courts10 Mar 1910
N.S. Narayanasami Aiyer and Another Vs Vathiar Rama Aiyer and Others
Madras High Court · 7 Ind. Cas. 252
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts10 Mar 1910
In Re: Palaniappa Asary and Others
Madras High Court · 6 Ind. Cas. 682
Criminal Procedure Code, 1898 (CrPC) — Section 242
High Courts08 Mar 1910
Tippabhotla Lakshmi Narasamma Vs The Municipal Council of Masulipatam
Madras High Court · 7 Ind. Cas. 808
High Courts08 Mar 1910
M. Chengiah Vs Umadai Rajah Raja Damara Kumara Thimma Nayanim Bahadur, Present Holder of the Kalahasti Zemindari and Others
Madras High Court · (1910) 20 MLJ 555
Transfer of Property Act, 1882 — Section 111(g)
High Courts08 Mar 1910
Ranganatha Rao Vs Ananda Chariar
Madras High Court · (1911) ILR (Mad) 183 : 7 Ind. Cas. 801(1) : (1911) 21 MLJ 78
High Courts08 Mar 1910
K. Ramanunni Nair Alias The Moopil Nair of Mannaraghat Vs Karumathil Narayanan Nair and Another
Madras High Court · 7 Ind. Cas. 757
High Courts08 Mar 1910
Mathew Henry Abraham Vs The Lodge "Good Will" and Others
Madras High Court · (1910) 20 MLJ 383
Contract Act, 1872 — Section 63Evidence Act, 1872 — Section 95
High Courts07 Mar 1910
Gopisetti Narayanaswami Naidu Garu Receiver of Nidadavole Estate Vs Karaturi Venkayya and Others
Madras High Court · 6 Ind. Cas. 265(1)
High Courts07 Mar 1910
Baggiammal Vs Appadurai Gramany
Madras High Court · 6 Ind. Cas. 722
Presidency Small Cause Courts Act, 1882 — Section 48
High Courts07 Mar 1910
Muthia Raja Vs Appala Raja and Another
Madras High Court · (1911) ILR (Mad) 175
High Courts07 Mar 1910
Muthia Raja Vs Appala Raja minor by his next Friend, Mangammal and Another
Madras High Court · (1910) 20 MLJ 393
High Courts04 Mar 1910
Kondapa Rajan and Others Vs Dwarakonda Suryanarayna and Others
Madras High Court · (1910) 20 MLJ 803
High Courts04 Mar 1910
Kondapa Rajam Naidu and Others Vs Devarakonda Suryanarayana and Another
Madras High Court · (1911) ILR (Mad) 173
High Courts03 Mar 1910
R.M.M. Ramanadan Chetty and Co. Vs K.M. Abdul Karim Sahib and Others
Madras High Court · (1911) ILR (Mad) 226