High Courts18 Dec 1923
S.S. Ramudu Ayyar and Another Vs N.K. Ramayyar and Bros. and Others
Madras High Court · AIR 1925 Mad 221
COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 1 of 30
High Courts18 Dec 1923
S.S. Ramudu Ayyar and Another Vs N.K. Ramayyar and Brothers, by their Managing Partners N.K.N. Ramayyar
Madras High Court · 78 Ind. Cas. 1051
Contract Act, 1872 — Section 118
High Courts18 Dec 1923
P. Sundaram Mudaliar Vs C. Muthuswami Pillai
Madras High Court · AIR 1925 Mad 908 : (1925) 21 LW 635
High Courts17 Dec 1923
Meyyappa Chettiar Vs Chidambaram Chettiar
Madras High Court · AIR 1924 Mad 494 : (1924) ILR (Mad) 483 : 79 Ind. Cas. 144 : (1924) 46 MLJ 415
High Courts17 Dec 1923
In Re: Tadi Somu Naidu and Another
Madras High Court · AIR 1924 Mad 640 : (1924) 46 MLJ 456
High Courts17 Dec 1923
In Re: Tadisomu Naidu and Another
Madras High Court · 84 Ind. Cas. 850 : (1924) 20 LW 18
High Courts17 Dec 1923
P. Kanniappa Chettiar and Others Vs K. Ramachandraiyar and Others
Madras High Court · AIR 1924 Mad 731 : 79 Ind. Cas. 92 : (1924) 19 LW 587
High Courts14 Dec 1923
Thavasamuthu Nadar Vs Balaguruswamy Nadar and Others
Madras High Court · AIR 1925 Mad 137 : 79 Ind. Cas. 658
High Courts14 Dec 1923
P.N. Malkajigunda and Others Vs Ramaswami Chettiar and Others
Madras High Court · AIR 1925 Mad 212
High Courts14 Dec 1923
Peria Nattamai Malkajigunda and Others, Thippa Ramaswami Chettiar and Others Vs Peria Nattamai Malkaji Gumda, Thippa Ramaswami Chettiar and Others
Madras High Court · 78 Ind. Cas. 950
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts13 Dec 1923
In Re: P.C. Perumal alias Chellaperumal
Madras High Court · (1924) 19 LW 272 : (1924) 46 MLJ 325
High Courts13 Dec 1923
In Re: Bharata Ayyar
Madras High Court · AIR 1924 Mad 549 : (1924) 19 LW 275
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts13 Dec 1923
The Official Assignee of Madras and Another Vs The Official Assignee of Rangoon
Madras High Court · AIR 1925 Mad 141 : 83 Ind. Cas. 174 : 79 Ind. Cas. 910
High Courts13 Dec 1923
Alagirisami Aiyar (Died) His Leqal Representative N.A. Ramiar, and Another Vs Runa Cheena Mana Navanna Ona and Bros. by Uthanu Chettiar
Madras High Court · 78 Ind. Cas. 326 : (1924) 19 LW 654
High Courts13 Dec 1923
In Re: P.C. Perumal
Madras High Court · AIR 1924 Mad 587
Penal Code, 1860 (IPC) — Section 342, 379
High Courts13 Dec 1923
Sesha Aiyar Vs The Public Prosecutor and Another
Madras High Court · AIR 1924 Mad 585 : (1924) 19 LW 463
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 467
High Courts12 Dec 1923
Subbayyar Vs M.L.M. Ramanathan Chettiar
Madras High Court · AIR 1924 Mad 582
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12
High Courts12 Dec 1923
Sithamalli Subbayyer Vs M.L.M. Ramanathan Chettiar
Madras High Court · (1924) 19 LW 355 : (1924) 46 MLJ 350
High Courts11 Dec 1923
Kandaswami Naidu Vs M. Kanniah Naidu and Others
Madras High Court · (1924) 20 LW 60 : (1924) 46 MLJ 366