High Courts03 Dec 1923
Nallumuthu Padayachi Vs Srinivasa Ayyar
Madras High Court · AIR 1924 Mad 576
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 3 of 30
High Courts30 Nov 1923
Velamakanya Krishnaiya Vs Ponnuswamy Aiyar and Another
Madras High Court · 84 Ind. Cas. 629
High Courts30 Nov 1923
Velamakanya Krishnaiya Vs Ponnuswami Aiyar and Another
Madras High Court · (1924) ILR (Mad) 398
High Courts30 Nov 1923
Velamakanya Krishnayya Vs S. Ponnuswami Iyer and Another
Madras High Court · (1924) ILR (Mad) 398 : (1924) 19 LW 384 : (1924) 46 MLJ 295
High Courts30 Nov 1923
V. Krishnayya Vs S. Ponnuswami Iyer and Another
Madras High Court · AIR 1924 Mad 547
High Courts29 Nov 1923
Samid Chetti and Another Vs Adaikalam Chetti and Another
Madras High Court · 84 Ind. Cas. 613
High Courts29 Nov 1923
Ramaswami Goundan Vs Kalaivasal Marudai Reddi and Others
Madras High Court · 84 Ind. Cas. 622
High Courts29 Nov 1923
Ramaswami Reddi Vs Talaivasal Marudai Reddi and Others
Madras High Court · AIR 1924 Mad 469 : (1924) 19 LW 377 : (1924) 46 MLJ 198
High Courts29 Nov 1923
Sami Chetti (died) and Another Vs Adaikkalam Chetti and Another
Madras High Court · AIR 1924 Mad 484 : (1924) 46 MLJ 179
High Courts27 Nov 1923
S. Vaithianatha Aiyar and Another Vs S. Subramania Aiyar and Others
Madras High Court · AIR 1925 Mad 301 : 78 Ind. Cas. 238
Civil Procedure Code, 1908 (CPC) — Section 14(c)
High Courts27 Nov 1923
Abdul Rahiman Sahib Chowdry and Others Vs Murugappa Naicker and Others
Madras High Court · AIR 1924 Mad 577 : (1924) 19 LW 352
High Courts23 Nov 1923
C. Adimoola Mudaliar Vs N.C. Manicka Mudaliar T. Subbaraya Mudaliar Vs Visalakshi Ammal Nallathambi Mudaliar Vs M. Manicka Mudaliar
Madras High Court · 78 Ind. Cas. 142
High Courts23 Nov 1923
Veeraswamy Mudali Vs Palaniappan and Others
Madras High Court · AIR 1924 Mad 626
Madras Estates Land Act, 1908 — Section 3(16)
High Courts23 Nov 1923
C. Adimoola Mudaliar Vs N.C. Manicka Mudaliar
Madras High Court · (1924) 19 LW 238 : (1924) 46 MLJ 329
High Courts23 Nov 1923
Ponnusami Aiyar, Narayanasami Aiyar and G. Kuppusami Naidu and Co. Vs Damodar Hunsraj
Madras High Court · (1924) ILR (Mad) 403
High Courts23 Nov 1923
Veerasami Mudali Vs Palaniyappan and Others
Madras High Court · 84 Ind. Cas. 799 : (1924) 19 LW 513 : (1924) 46 MLJ 515
High Courts23 Nov 1923
In Re: Chinniah alias Krishnaswami Naidu
Madras High Court · (1924) ILR (Mad) 426 : (1924) 19 LW 219 : (1924) 46 MLJ 309
High Courts22 Nov 1923
Subbayya Chakkiliyan Vs Manjam Muthia Goundan and Another
Madras High Court · AIR 1924 Mad 493
High Courts22 Nov 1923
Subbayya Chakiliyan Vs Maniam Muttiah Goundan and Another
Madras High Court · 78 Ind. Cas. 414 : (1924) 19 LW 245
High Courts22 Nov 1923
Subbayya Chakkiliyan Vs Maniam Muthiah Goundan and Another
Madras High Court · (1924) 46 MLJ 182