High Courts13 Nov 1923
Lanka Rama Naidu Vs Lanka Ramakrishna Naidu
Madras High Court · (1924) 46 MLJ 192
Civil Procedure Code, 1908 (CPC) — Section 47, 96
COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 5 of 30
High Courts13 Nov 1923
Ramaswami Naidu and Others Vs Ayyalu Naidu
Madras High Court · AIR 1924 Mad 614 : (1924) 19 LW 247
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(s)
High Courts12 Nov 1923
K. Parthasarathi Naidu Garu Vs C. Koteswara Rao Garu and Another
Madras High Court · AIR 1924 Mad 561
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts12 Nov 1923
Kokku Parthasaradhi Naidu Garu Vs Chintalachervu Koteswara Rao Garu and Another
Madras High Court · (1924) ILR (Mad) 369 : (1924) 19 LW 402 : (1924) 46 MLJ 201
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Nov 1923
Palaniandi Chetti Vs Adaikalam Chetti and Another
Madras High Court · (1924) ILR (Mad) 459
High Courts09 Nov 1923
Srinivasa Ayyangar and Another Vs Annathanam Ayyar and Another
Madras High Court · AIR 1925 Mad 135
High Courts09 Nov 1923
Ramasami Reddi Vs Thalawasal Marudai Reddi and Others
Madras High Court · (1924) ILR (Mad) 453
High Courts08 Nov 1923
The South Indian Railway Company Vs S.P.R.S. Narayana Ayyar
Madras High Court · (1924) 46 MLJ 302
High Courts08 Nov 1923
South India Ry. Co. Vs S.P.R.S. Narayana Iyer
Madras High Court · AIR 1924 Mad 567
Railways Act, 1890 — Section 140, 77
High Courts08 Nov 1923
In Re: Assistant Commissioner of Labour
Madras High Court · AIR 1924 Mad 489(1) : (1924) 19 LW 207
Court Fees Act, 1870 — Section 8
High Courts08 Nov 1923
Assistant Commissioner of Labour
Madras High Court · (1924) 46 MLJ 150
Court Fees Act, 1870 — Article 17(a)(ii), 8
High Courts08 Nov 1923
Arunagiri Mudaliar Vs Kandaswami Mudaliar
Madras High Court · AIR 1924 Mad 635 : 83 Ind. Cas. 955 : (1924) 19 LW 418
Provincial Insolvency Act, 1920 — Section 27(1)
High Courts06 Nov 1923
K. Ramaswami Naicker Vs Alamelu Ammal
Madras High Court · AIR 1924 Mad 604 : (1924) 46 MLJ 298
High Courts06 Nov 1923
A. Rathnasabhapathy Chetty Vs Lakshma Ammal and Others
Madras High Court · 80 Ind. Cas. 618 : (1924) 20 LW 243
High Courts06 Nov 1923
Rajagopala Ayyar by guardian Ramachandra Ayyar Vs Ramanujachariar and Another
Madras High Court · (1924) ILR (Mad) 288 : (1924) 19 LW 179
High Courts06 Nov 1923
Rajagopala Aiyar by guardian Ramachandra Aiyar Vs Ramanujachariar and Another
Madras High Court · AIR 1924 Mad 431 : (1924) ILR (Mad) 288 : (1924) 46 MLJ 104
High Courts06 Nov 1923
V. Sesha Ayyar Vs Venkatasubba Chetty and Others
Madras High Court · AIR 1924 Mad 487 : (1924) 19 LW 201
Criminal Procedure Code, 1898 (CrPC) — Section 245Penal Code, 1860 (IPC) — Section 109
High Courts05 Nov 1923
Visvanathan Chetty Vs Somasundaram Chetty
Madras High Court · 78 Ind. Cas. 407
High Courts05 Nov 1923
Bobba Bhavamma and Others Vs Bobba Ramamma and Others
Madras High Court · AIR 1924 Mad 537 : 78 Ind. Cas. 176 : (1924) 19 LW 205
Evidence Act, 1872 — Section 145, 33
High Courts05 Nov 1923
K.V. Periya Miyana Marakayar and sons and Others Vs P.K. Subramania Aiyar and Others
Madras High Court · AIR 1924 Mad 612 : (1924) 19 LW 342 : (1924) 46 MLJ 255
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3