High Courts17 Jan 1923
S. Parthasarathy Aiyar Vs M. Subbaroya Gramany and Another
Madras High Court · AIR 1924 Mad 67 : (1923) 17 LW 763 : (1923) 45 MLJ 175
Transfer of Property Act, 1882 — Section 3
COURT ARCHIVE
Madras High Court judgments, 1923
597 judgments · page 30 of 30
High Courts16 Jan 1923
Kalyanasundarappa Aiyar Vs Chinnasami Servai alias Chinnaswamy Thevan
Madras High Court · 72 Ind. Cas. 13 : (1923) 17 LW 413
Limitation Act, 1963 — Section 4, 5
High Courts15 Jan 1923
Sri Raja Venkatarangayya Apparao Bahadur Zamindar Garu Vs Morampudi Bajiraju and Others
Madras High Court · 76 Ind. Cas. 61 : (1924) 19 LW 619 : (1923) 45 MLJ 238
High Courts15 Jan 1923
N.V.E. Nachiappa Chettiar Vs N.A.K. Subbier and Others
Madras High Court · AIR 1923 Mad 505 : (1923) ILR (Mad) 506 : (1923) 17 LW 390 : (1923) 44 MLJ 413
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts13 Jan 1923
Kelu Achan and Others Vs Cheriya Parvathi Nethiyar and Others
Madras High Court · AIR 1924 Mad 6
Court Fees Act, 1870 — Section 17Suits Valuation Act, 1887 — Section 8
High Courts12 Jan 1923
Venkatasubramania Aiyar and Another Vs Syed Usuff and Another
Madras High Court · AIR 1923 Mad 708 : (1923) 18 LW 314 : (1923) 45 MLJ 59
High Courts11 Jan 1923
M. Ranganayaki Ammal Vs M. Virupakshee Rao Naidu, minor by guardian M. Rukmani Ammal and Another
Madras High Court · AIR 1923 Mad 621 : 72 Ind. Cas. 456
Registration Act, 1908 — Section 17, 49
High Courts11 Jan 1923
Kishtappa Chetty Vs Lakshmi Ammal
Madras High Court · AIR 1923 Mad 578 : (1923) 17 LW 467 : (1923) 44 MLJ 431
Limitation Act, 1963 — Section 10
High Courts11 Jan 1923
M. Runganayaki Ammal Vs Virupakshee Rao Naidu minor by guardian M. Rukmani Ammal and Others
Madras High Court · (1923) 17 LW 588 : (1923) 45 MLJ 100
High Courts11 Jan 1923
C. Sarvothama Rao Vs The Chairman, Municipal Council
Madras High Court · AIR 1923 Mad 475 : (1924) ILR (Mad) 585 : 73 Ind. Cas. 619 : (1923) 17 LW 431 : (1923) 45 MLJ 23
Tamil Nadu District Municipalities Act, 1920 — Section 352
High Courts10 Jan 1923
Srimath Deivasikhamani Nataraja Desikar (died) and Another Vs Rao Bhadur M.R. Govinda Rao
Madras High Court · (1923) ILR (Mad) 579 : (1923) 17 LW 344 : (1923) 44 MLJ 318
High Courts10 Jan 1923
P. Baba Sah and Another Vs Hajee Mohamed Akbar Sahib and Others
Madras High Court · AIR 1923 Mad 563 : 73 Ind. Cas. 297 : (1923) 17 LW 541
Specific Relief Act, 1877 — Section 27
High Courts10 Jan 1923
Palancheri Govinda Menon Vs Pookote Kunhi Krishna Mannadiar and Another
Madras High Court · AIR 1923 Mad 649 : (1923) 17 LW 566 : (1923) 45 MLJ 71
High Courts10 Jan 1923
Babasah Vs Hajee Mahomed Akbar Sahib and Others
Madras High Court · (1923) 45 MLJ 157
Specific Relief Act, 1877 — Section 27Transfer of Property Act, 1882 — Section 3
High Courts08 Jan 1923
In Re: Cholancheri Ayammad and Others
Madras High Court · AIR 1923 Mad 600 : (1923) 17 LW 615 : (1923) 44 MLJ 557
Criminal Procedure Code, 1898 (CrPC) — Section 196Penal Code, 1860 (IPC) — Section 121
High Courts04 Jan 1923
Panja Ramachandra Rao and Another Vs Gurraju and Others
Madras High Court · AIR 1924 Mad 147 : 76 Ind. Cas. 977 : (1923) 18 LW 282