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Madras High Court judgments, 1923

597 judgments · page 28 of 30

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High Courts06 Feb 1923

Avudayappa Mudaliar Vs Emperor

Madras High Court · AIR 1924 Mad 40 : (1923) 18 LW 181

Penal Code, 1860 (IPC) — Section 341, 447
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High Courts05 Feb 1923

Arumalla China Subba Reddi and Another Vs Vasireddi Jayaramayya and Others

Madras High Court · (1923) 17 LW 680

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
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High Courts02 Feb 1923

E.A. Janu Sait Vs N. Ramaswami Naidu

Madras High Court · AIR 1923 Mad 626 : 72 Ind. Cas. 735 : (1923) 18 LW 564

Contract Act, 1872 — Section 23, 24
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High Courts02 Feb 1923

Rajagopala Ayyangar Vs Ramanuja Ayyangar and Others

Madras High Court · 72 Ind. Cas. 459 : (1923) 18 LW 165

Evidence Act, 1872 — Section 163
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High Courts01 Feb 1923

Nambia Pillai Vs Sudalaimuthu Nadan and Others

Madras High Court · AIR 1923 Mad 595 : 76 Ind. Cas. 872 : (1923) 17 LW 570 : (1923) 44 MLJ 642

Criminal Procedure Code, 1898 (CrPC) — Section 17
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High Courts01 Feb 1923

Poochammal Vs Sundarammal and Others

Madras High Court · AIR 1924 Mad 617

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High Courts31 Jan 1923

Kaliaperumal Naidu Vs Bavaji Sahib

Madras High Court · 73 Ind. Cas. 941 : (1923) 18 LW 32

Criminal Procedure Code, 1898 (CrPC) — Section 153
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High Courts31 Jan 1923

P. Streenivasa Chetty and Thandayuthapani Chetti Vs Emperor

Madras High Court · 72 Ind. Cas. 609

Penal Code, 1860 (IPC) — Section 107Prisons Act, 1894 — Section 42(3)
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High Courts31 Jan 1923

In Re: P. Streenivasa Chetty and Another

Madras High Court · (1923) 18 LW 80 : (1923) 44 MLJ 585

Prisons Act, 1894 — Section 42(3)
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High Courts31 Jan 1923

Kaliyaperumal Naidu Vs Bavaji Sahib

Madras High Court · AIR 1924 Mad 91 : (1923) 45 MLJ 255

Criminal Procedure Code, 1898 (CrPC) — Section 250
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High Courts31 Jan 1923

Parthasarathi Chetti (Dead) and Another Vs Abdul Rahim Sahib

Madras High Court · AIR 1923 Mad 636 : 75 Ind. Cas. 489 : (1923) 18 LW 109

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High Courts30 Jan 1923

Naduvil Edom Karnavan and Manager Kelu Achan Vs Cheriya Parvathi Nethiyar and Others

Madras High Court · (1923) ILR (Mad) 631 : 73 Ind. Cas. 87 : (1923) 18 LW 81 : (1923) 45 MLJ 135

Suits Valuation Act, 1887 — Section 11
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High Courts29 Jan 1923

Muthukumara Mudaliar Vs Chockalinga Mudaliar

Madras High Court · AIR 1923 Mad 634 : 73 Ind. Cas. 952 : (1923) 17 LW 674

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High Courts29 Jan 1923

The Secretary, Board of Revenue (Income Tax) Vs Ripon Press and Sugar Mills Company, Ltd.

Madras High Court · AIR 1923 Mad 574 : (1923) ILR (Mad) 706 : (1923) 17 LW 584 : (1923) 44 MLJ 523

Income Tax Act, 1961 — Section 3(1)
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High Courts26 Jan 1923

In Re: Kanma Kondiah and Others

Madras High Court · AIR 1923 Mad 608 : 72 Ind. Cas. 616 : (1923) 17 LW 546

Cattle Trespass Act, 1871 — Section 24
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High Courts26 Jan 1923

P.V. Raghavachariar, by his authorised Agent, P.R. Srinivasan Vs Murugesa Mudali and Others

Madras High Court · AIR 1923 Mad 635 : (1923) ILR (Mad) 538 : (1923) 17 LW 750 : (1923) 44 MLJ 680

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High Courts26 Jan 1923

M.R. Krishnamurthy Aiyar Vs C.V. Parasurama Aiyar

Madras High Court · AIR 1923 Mad 666 : (1923) 44 MLJ 648

Criminal Procedure Code, 1898 (CrPC) — Section 179, 182
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High Courts25 Jan 1923

In Re: Ramaswami Thevan and Another

Madras High Court · (1923) 17 LW 499 : (1923) 44 MLJ 485

Criminal Procedure Code, 1898 (CrPC) — Section 106
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High Courts25 Jan 1923

Ramaswami Thevan and Another Vs Emperor

Madras High Court · 72 Ind. Cas. 615

Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 323
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High Courts24 Jan 1923

Pokkunuri Dasaratha Rao Vs Chevuru Subba Rao Pantulu, Secretary Co-operative Stores Ltd.

Madras High Court · AIR 1923 Mad 481 : (1923) 17 LW 346 : (1923) 44 MLJ 382

Co-operative Societies Act, 1912 — Section 43(2)(1)
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