High Courts29 Dec 2023
Srinivasan S/O.Jeyaraman And Others Vs State
Madras High Court · (2023) 12 MAD CK 0168
Indian Penal Code, 1860 — Section 229A, 302
COURT ARCHIVE
Madras High Court judgments, 2023
1,824 judgments · page 1 of 92
High Courts29 Dec 2023
Veeramani Vs State
Madras High Court · (2023) 12 MAD CK 0167
Indian Penal Code, 1860 — Section 229A, 379
High Courts29 Dec 2023
S.Sugu @ Sugumaran Vs State
Madras High Court · (2023) 12 MAD CK 0166
Indian Penal Code, 1860 — Section 229A, 406, 420
High Courts29 Dec 2023
John Kennady @ Antonyvinichander And Others Vs State
Madras High Court · (2023) 12 MAD CK 0165
Indian Penal Code, 1860 — Section 406, 420
High Courts29 Dec 2023
Vijay Vs State
Madras High Court · (2023) 12 MAD CK 0164
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 25, 29(1)Indian Penal Code, 1860 — Section 229A
High Courts29 Dec 2023
Mikelsamy S/O. Santhana Nada Vs State
Madras High Court · (2023) 12 MAD CK 0163
Indian Penal Code, 1860 — Section 229A, 406, 420
High Courts29 Dec 2023
Praveen Vs State
Madras High Court · (2023) 12 MAD CK 0162
Indian Penal Code, 1860 — Section 229A, 353Arms Act, 1959 — Section 25(1A)
High Courts29 Dec 2023
S. Sowbar Sathik Vs State
Madras High Court · (2023) 12 MAD CK 0161
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 25, 29(1)Indian Penal Code, 1860 — Section 229A
High Courts29 Dec 2023
Vadivel And Others Vs State
Madras High Court · (2023) 12 MAD CK 0160
Indian Penal Code, 1860 — Section 120(B), 147, 148, 229A, 302, 341
High Courts29 Dec 2023
Barathi Vs State
Madras High Court · (2023) 12 MAD CK 0159
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 302, 341
High Courts28 Dec 2023Allowed
Esakkimuthu@ Tamil Vs State
Madras High Court · (2023) 12 MAD CK 0158
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 294(b), 307, 341, 506(ii)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 75
High Courts28 Dec 2023Allowed
Pothysraj Vs State
Madras High Court · (2023) 12 MAD CK 0157
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 328Cigarette And Other Tobacco Products Act, 2003 — Section 24(1)
High Courts28 Dec 2023Allowed
G.Thirisangu Vs State
Madras High Court · (2023) 12 MAD CK 0156
Code Of Criminal Procedure, 1973 — Section 439Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1A)
High Courts28 Dec 2023Allowed
Ravi Vs State
Madras High Court · (2023) 12 MAD CK 0155
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 379Mines And Minerals (Development And Regulations) Act, 1957 — Section 21(4)
High Courts28 Dec 2023Allowed
Faisal Rahman @ Faisal Vs State
Madras High Court · (2023) 12 MAD CK 0154
Indian Penal Code, 1860 — Section 294(b), 506(ii)Arms Act, 1959 — Section 27(1)
High Courts28 Dec 2023
Palanisamy Vs State
Madras High Court · (2023) 12 MAD CK 0153
Indian Penal Code, 1860 — Section 147, 148, 120(b), 201, 229A, 302, 307, 326
High Courts28 Dec 2023
Kallarai @ Anandhan Vs State
Madras High Court · (2023) 12 MAD CK 0152
Indian Penal Code, 1860 — Section 34, 120B, 229A, 379, 392
High Courts28 Dec 2023
Naveen And Others Vs State
Madras High Court · (2023) 12 MAD CK 0151
Indian Penal Code, 1860 — Section 229A, 294(b), 323, 324
High Courts28 Dec 2023
Asha Vs State
Madras High Court · (2023) 12 MAD CK 0150
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts28 Dec 2023
S.Poovaragavan Vs State
Madras High Court · (2023) 12 MAD CK 0149
Indian Penal Code, 1860 — Section 229A, 273, 328Cigarette And Other Tobacco Products Act, 2003 — Section 24(1)