High Courts22 Dec 2023Dismissed
M.K.Madhan @ Mathubalan Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0148
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), (b)(ii)(C), 25
COURT ARCHIVE
Madras High Court judgments, 2023
1,824 judgments · page 2 of 92
High Courts22 Dec 2023
K.Muniyammal Vs State
Madras High Court · (2023) 12 MAD CK 0147
Tamil Nadu Prohibition Act, 1937 — Section 4(1A), 4(1)(aaa)Indian Penal Code, 1860 — Section 229
High Courts22 Dec 2023
Chelladurai S/O. Kuppusamy And Others Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0146
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1A)Indian Penal Code, 1860 — Section 229
High Courts22 Dec 2023
Manjunath Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0145
Indian Penal Code, 1860 — Section 229A, 294(b), 324, 326, 506(ii)
High Courts22 Dec 2023
Nandha @ Nandhini Vs State
Madras High Court · (2023) 12 MAD CK 0144
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29(1)Indian Penal Code, 1860 — Section 229A
High Courts22 Dec 2023
Karuna @ Karna Vs State
Madras High Court · (2023) 12 MAD CK 0143
Indian Penal Code, 1860 — Section 229A, 379, 430
High Courts21 Dec 2023
Suresh Kumar Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0137
Indian Penal Code, 1860 — Section 229A, 328Cigarette And Other Tobacco Products Act, 2003 — Section 24(1)Food Safety And Standards Act, 2006 — Section 59
High Courts21 Dec 2023
Karmegam Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0136
Indian Penal Code, 1860 — Section 229A, 294(b), 341, 387, 506(ii)
High Courts21 Dec 2023
M.Elangovan M.Elangovan Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0135
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts21 Dec 2023
Kali (Kalingan) @ Kalimuthu Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0134
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts21 Dec 2023Dismissed
M.K.Madhan @ Mathubalan Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0133
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 20(b)(ii)(C), 25
High Courts20 Dec 2023
V.Rajendran Vs Sub Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0142
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(4)
High Courts20 Dec 2023
Karthi @ Karthikeyan And Others Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0141
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts20 Dec 2023
Packirisamy Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0140
Indian Penal Code, 1860 — Section 229A, 467, 468, 471Passports Act, 1967 — Section 12(1)(b)
High Courts20 Dec 2023
M.Shankar Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0139
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(4)
High Courts20 Dec 2023
Kayalvizhi And Others Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0138
Indian Penal Code, 1860 — Section 229A, 363, 366(A), 370(4)Protection Of Children From Sexual Offences Act, 2012 — Section 5(l), 5(g), 6(1), 17
High Courts19 Dec 2023
Thendral Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0131
Arms Act, 1959 — Section 25(1B)(a)Indian Penal Code, 1860 — Section 229A
High Courts19 Dec 2023
Chithiraiputhiran @ Thangapandi Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0130
Indian Penal Code, 1860 — Section 109, 120(B), 143, 229A, 302, 363, 368
High Courts19 Dec 2023
Praveen Kumar Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0129
Immoral Traffic (Prevention) Act, 1956 — Section 3(2)(a), 4(1), 5(1)(a)Indian Penal Code, 1860 — Section 229A, 370A(2)
High Courts19 Dec 2023
Kannan And Others Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0128
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)