High Courts15 Dec 2023
Karthik @ Mathubalan Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0108
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(4)
COURT ARCHIVE
Madras High Court judgments, 2023
1,824 judgments · page 4 of 92
High Courts15 Dec 2023
C.Panneerselvam @ Kutty Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0107
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts15 Dec 2023
Thangamani Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0106
Indian Penal Code, 1860 — Section 229A, 279, 304(A), 337Motor Vehicles Act, 1988 — Section 185
High Courts15 Dec 2023
Ramesh Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0105
Indian Penal Code, 1860 — Section 229A, 392(NH), 395
High Courts15 Dec 2023
S.Esakkipandi Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0104
Indian Penal Code, 1860 — Section 229A, 436
High Courts15 Dec 2023Allowed
Asir Sudhaharraj Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0103
Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 9(f), 9(l), 10Indian Penal Code, 1860 — Section 506(i)Code Of Criminal Procedure, 1973 — Section 164
High Courts15 Dec 2023Allowed
Murugesan @ Murugan Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0102
Indian Penal Code, 1860 — Section 120B, 342, 363, 366, 366A, 376
High Courts15 Dec 2023
Pattasu @ Kumaresan Vs State
Madras High Court · (2023) 12 MAD CK 0101
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1A)(ii)Indian Penal Code, 1860 — Section 229A
High Courts15 Dec 2023
Elangovan S/O. Anumuthu Vs State
Madras High Court · (2023) 12 MAD CK 0100
Indian Penal Code, 1860 — Section 229A, 379, 430
High Courts15 Dec 2023
Sekar Vs State
Madras High Court · (2023) 12 MAD CK 0099
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Juvenile Justice (Care And Protection Of Children) Act, 2015 — Section 77Indian Penal Code, 1860 — Section 229A
High Courts15 Dec 2023
Dhanush And Others Vs State
Madras High Court · (2023) 12 MAD CK 0098
Indian Penal Code, 1860 — Section 229A, 392
High Courts15 Dec 2023
Vijay Vs State
Madras High Court · (2023) 12 MAD CK 0097
Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164(5)Indian Penal Code, 1860 — Section 229A
High Courts15 Dec 2023
Manimudi @ Manimegalai Vs State
Madras High Court · (2023) 12 MAD CK 0096
Indian Penal Code, 1860 — Section 229A, 302
High Courts15 Dec 2023Allowed
Mahendra Singh Dhoni Vs G.Sampath Kumar, IPS
Madras High Court · (2023) 12 MAD CK 0075
Constitution Of India, 1950 — Article 19(1), 19(1)(a), 19(2), 129, 215Contempt Of Courts Act, 1971 — Section 2(c), 2(c)(iii), 10, 14, 15, 19(3), 20
High Courts14 Dec 2023Allowed
Rasuldeen Vs Superintendent Of Customs, Ariport
Madras High Court · (2023) 12 MAD CK 0095
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 3, 4, 6, 9(A), 25(A), 29, 37Customs Act, 1962 — Section 11
High Courts14 Dec 2023Allowed
S.Suyambu Vs State
Madras High Court · (2023) 12 MAD CK 0094
Indian Penal Code, 1860 — Section 324, 326
High Courts14 Dec 2023
M/S.Madurai Union Club Vs Secretary To The Government Of Tamil Nadu And Others
Madras High Court · (2023) 12 MAD CK 0093
High Courts14 Dec 2023
Pitharam And Others Vs State
Madras High Court · (2023) 12 MAD CK 0092
Indian Penal Code, 1860 — Section 229, 328Cigaratee And Other Tobacco Products Act, 2003 — Section 24(1)
High Courts14 Dec 2023
Balamani Vs State
Madras High Court · (2023) 12 MAD CK 0091
Juvenile Justice Act, 2015 — Section 80, 81Indian Penal Code, 1860 — Section 370(4)Indian Penal Code, 1860 — Section 229A
High Courts14 Dec 2023
S.Guna Vs State
Madras High Court · (2023) 12 MAD CK 0090
Indian Penal Code, 1860 — Section 229A, 294(b), 341, 395, 397