High Courts14 Dec 2023
Manikandan @ Soorai Mani Vs State
Madras High Court · (2023) 12 MAD CK 0089
Indian Penal Code, 1860 — Section 147, 148, 229A, 294(b), 302, 307, 324, 341
COURT ARCHIVE
Madras High Court judgments, 2023
1,824 judgments · page 5 of 92
High Courts14 Dec 2023
S.Guna S/O. Sivakumar Vs State
Madras High Court · (2023) 12 MAD CK 0088
Indian Penal Code, 1860 — Section 229A, 294(b), 341, 395, 397
High Courts14 Dec 2023
Dineshkuma Vs State
Madras High Court · (2023) 12 MAD CK 0087
Indian Penal Code, 1860 — Section 109, 229A, 294(b), 307, 342, 448
High Courts14 Dec 2023
S.Bharathi Vs State
Madras High Court · (2023) 12 MAD CK 0086
Indian Penal Code, 1860 — Section 229A
High Courts13 Dec 2023
Sakthivel Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0085
Indian Penal Code, 1860 — Section 147, 395, 420, 229A, 506(ii)
High Courts13 Dec 2023
P.Velayutham And Others Vs State
Madras High Court · (2023) 12 MAD CK 0084
Indian Penal Code, 1860 — Section 229AWild Life (Protection) Act, 1972 — Section 2(32), 39(1)(a), 39(1)(b), 39(1)(d), 40(1), 40(2), 40(2A), 40(2B), 49(A), 49(B), 50, 51(1)
High Courts13 Dec 2023
Arunasalam Vs Forest Range Officer
Madras High Court · (2023) 12 MAD CK 0083
Indian Penal Code, 1860 — Section 229AWild Life (Protection) Act, 1972 — Section 2(32), 39(1)(a), 39(1)(b), 39(1)(d), 40(1), 40(2), 40(2A), 40(2B), 49(A), 49(B), 50, 51(1)
High Courts13 Dec 2023
Ramachandran Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0082
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts13 Dec 2023
Gnanaraj Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0081
Indian Penal Code, 1860 — Section 229A, 304(2), 379
High Courts13 Dec 2023
Vasanthakumar S/O. Robert Pichai Vs State
Madras High Court · (2023) 12 MAD CK 0080
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 229A, 306
High Courts13 Dec 2023
Ajith S/O. Hari Vs State
Madras High Court · (2023) 12 MAD CK 0079
Indian Penal Code, 1860 — Section 294(b), 229A, 307, 353, 506(ii)
High Courts13 Dec 2023
Y.Augustin Arun S/O. Yuvara Vs State
Madras High Court · (2023) 12 MAD CK 0078
Indian Penal Code, 1860 — Section 229A, 302
High Courts13 Dec 2023
Rajesh S/O. Senthamarai Vs State
Madras High Court · (2023) 12 MAD CK 0077
Code Of Criminal Procedure, 1973 — Section 174Indian Penal Code, 1860 — Section 229A, 306
High Courts13 Dec 2023
Saman S/O. Varadharaj Vs State
Madras High Court · (2023) 12 MAD CK 0076
Indian Penal Code, 1860 — Section 201, 229A, 302, 364
High Courts12 Dec 2023
T.Murugan Vs State
Madras High Court · (2023) 12 MAD CK 0074
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 25Indian Penal Code, 1860 — Section 229A
High Courts12 Dec 2023Allowed
Pushparaj Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0072
Indian Penal Code, 1860 — Section 448Protection Of Children From Sexual Offences Act, 2012 — Section 7, 8
High Courts12 Dec 2023Allowed
Anandraj Vs State Of Tamil Nadu And Others
Madras High Court · (2023) 12 MAD CK 0071
High Courts12 Dec 2023Allowed
G.Pandiyan Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0070
Indian Penal Code, 1860 — Section 366(A), 376Protection Of Children From Sexual Offences Act, 2012 — Section 4
High Courts12 Dec 2023Allowed
Gunaseelan Vs Deputy Superintendent Of Police
Madras High Court · (2023) 12 MAD CK 0069
Indian Penal Code, 1860 — Section 120B, 420Prevention Of Corruption Act, 1988 — Section 7, 8, 13(1)(d), 13(2)
High Courts12 Dec 2023
Yosape Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0068
Indian Penal Code, 1860 — Section 229A, 362, 376(D), 506(i)