High Courts08 Dec 2023
K.Vimalkumar Vs State
Madras High Court · (2023) 12 MAD CK 0047
Indian Penal Code, 1860 — Section 229A, 447Tamil Nadu Property (Prevention Of Damage And Loss) Act, 1992 — Section 3
COURT ARCHIVE
Madras High Court judgments, 2023
1,824 judgments · page 7 of 92
High Courts08 Dec 2023
Prabhuraji @ Prabha Vs State
Madras High Court · (2023) 12 MAD CK 0046
Indian Penal Code, 1860 — Section 147, 148, 229A, 302, 341
High Courts08 Dec 2023Dismissed
Karthick And Others Vs State
Madras High Court · (2023) 12 MAD CK 0045
Indian Penal Code, 1860 — Section 229A, 294(b), 323, 342, 364A, 506(ii)
High Courts07 Dec 2023
Madasamy And Others Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0039
Indian Penal Code, 1860 — Section 229A, 294(b), 307, 341, 506(ii)
High Courts07 Dec 2023
Balasubramanian Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0038
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(A)Arms Act, 1959 — Section 25(1A)Indian Penal Code, 1860 — Section 229A
High Courts07 Dec 2023
Rajasundar Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0037
Indian Penal Code, 1860 — Section 229A, 377Protection Of Children From Sexual Offences Act, 2012 — Section 11(1), 12
High Courts07 Dec 2023
Thalapathy Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0036
Indian Penal Code, 1860 — Section 229A, 294(b), 506(ii)Arms Act, 1959 — Section 25(1A)
High Courts07 Dec 2023
Arunkumar Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0035
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1A)Indian Penal Code, 1860 — Section 229A
High Courts07 Dec 2023
Roshan Fareed S/O. Babu Vs State
Madras High Court · (2023) 12 MAD CK 0029
Indian Penal Code, 1860 — Section 229A, 392, 397, 506(ii)
High Courts07 Dec 2023
Abdul Kadher S/O. Mohammed Hanifa Vs State
Madras High Court · (2023) 12 MAD CK 0028
Indian Penal Code, 1860 — Section 229A, 419, 465, 468, 471
High Courts07 Dec 2023
Prakash Kumar Mohanty Vs State
Madras High Court · (2023) 12 MAD CK 0027
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts07 Dec 2023
Praveen Kumar Vs State
Madras High Court · (2023) 12 MAD CK 0026
Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 5(1), 6Code Of Criminal Procedure, 1973 — Section 164(5)Indian Penal Code, 1860 — Section 229A
High Courts07 Dec 2023
Jana S/O. Murugan Vs State
Madras High Court · (2023) 12 MAD CK 0025
Indian Penal Code, 1860 — Section 229A, 392
High Courts06 Dec 2023
Rajesh Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0044
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(aa), 4(14)Indian Penal Code, 1860 — Section 229A
High Courts06 Dec 2023
Syed Ismail @ Ottaiyan Vs State
Madras High Court · (2023) 12 MAD CK 0043
Indian Penal Code, 1860 — Section 229A, 392, 397, 506(2)Arms Act, 1959 — Section 25(1)(a)
High Courts06 Dec 2023
Shyam @ Shyam Benjamin Vs Inspector Of Police And Others
Madras High Court · (2023) 12 MAD CK 0042
Indian Penal Code, 1860 — Section 229A, 294(b), 306, 511, 451Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 11(iv), 12Code Of Criminal Procedure, 1973 — Section 311
High Courts06 Dec 2023
M.Thennarasu Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0041
Indian Penal Code, 1860 — Section 229A
High Courts06 Dec 2023
Ranjithkumar Vs State
Madras High Court · (2023) 12 MAD CK 0040
Indian Penal Code, 1860 — Section 109, 120(b), 229A, 302
High Courts06 Dec 2023
Surya Vs State Of Tamil Nadu
Madras High Court · (2023) 12 MAD CK 0034
Indian Penal Code, 1860 — Section 229ATamil Nadu Prohibition Act, 1937 — Section 4(1A)
High Courts06 Dec 2023
Sudha Vs State
Madras High Court · (2023) 12 MAD CK 0033
Indian Penal Code, 1860 — Section 229A, 328Cigarettes And Other Tobacco Products Act, 2003 — Section 24(1)