High Courts01 Dec 2023
Jayakrishnan Vs State
Madras High Court · (2023) 12 MAD CK 0003
Indian Penal Code, 1860 — Section 229A, 307, 294(b), 323, 506(ii)
COURT ARCHIVE
Madras High Court judgments, 2023
1,824 judgments · page 9 of 92
High Courts01 Dec 2023
Kalaiselvan S/O. Govindharaj Vs State
Madras High Court · (2023) 12 MAD CK 0002
Indian Penal Code, 1860 — Section 229A, 399Arms Act, 1959 — Section 25(1A)
High Courts01 Dec 2023
Priti Karad W/O Roshan Vs State
Madras High Court · (2023) 12 MAD CK 0001
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29(1)Indian Penal Code, 1860 — Section 229A
High Courts30 Nov 2023
Bharathapoojan Vs State
Madras High Court · (2023) 11 MAD CK 0204
Indian Penal Code, 1860 — Section 229A, 272, 273, 328Cigarettes And Other Tobacco Products Act, 2003 — Section 6(b), 24(1)
High Courts30 Nov 2023Dismissed
Lalitha Vs Inspector Of Police
Madras High Court · (2023) 11 MAD CK 0203
Indian Penal Code, 1860 — Section 229A
High Courts30 Nov 2023
Sivabalan Vs Inspector Of Police
Madras High Court · (2023) 11 MAD CK 0202
Indian Penal Code, 1860 — Section 229A, 294(b), 506(i)Tamil Nadu Prohibition Of Harassment Of Woman Act, 1998 — Section 4
High Courts30 Nov 2023
T.Thangapandiyan Vs State
Madras High Court · (2023) 11 MAD CK 0201
Indian Penal Code, 1860 — Section 229A, 308, 336Motor Vehicles Act, 1988 — Section 184, 188
High Courts30 Nov 2023
Prakash Shenpagam Vs Inspector Of Police
Madras High Court · (2023) 11 MAD CK 0200
Indian Penal Code, 1860 — Section 229A, 420, 506(ii)
High Courts30 Nov 2023
E.Geetha W/O Elaiyan Vs State
Madras High Court · (2023) 11 MAD CK 0199
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(A), 4(1)(a)Indian Penal Code, 1860 — Section 229A
High Courts30 Nov 2023
V.Ponraj And Others Vs State
Madras High Court · (2023) 11 MAD CK 0198
Indian Penal Code, 1860 — Section 229A, 272, 273, 328Cigarettes And Other Tobacco Products (Prohibition Of Advertisement And Regulation Of Trade And Commerce, Production, Supply And Distribution) Act, 2003 — Section 24(1) Rules Regulations
High Courts30 Nov 2023
Pintunayak S/O. Devendranayak Vs State
Madras High Court · (2023) 11 MAD CK 0197
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts30 Nov 2023
Rakesh And Others Vs State
Madras High Court · (2023) 11 MAD CK 0196
Indian Penal Code, 1860 — Section 120(b), 229A, 294(b), 302, 341, 506(ii)
High Courts30 Nov 2023Dismissed
Vasanth Vs State
Madras High Court · (2023) 11 MAD CK 0195
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 19, 20(b)(ii)(c), 24, 25, 27A, 29(1), 37, 37(1), 37(1)(b)(i), 37(1)(b)(ii), 35, 50, 54Code Of Criminal Procedure, 1973 — Section 439
High Courts29 Nov 2023Dismissed
Commissioner Of Income Tax Chennai Vs M/S.Shriram City Union Finance Ltd.
Madras High Court · (2023) 11 MAD CK 2598
Income Tax Act, 1961-Section 32(i), 32(1)(ii), 37(1)
High Courts29 Nov 2023
Logeshwari @ Yogeshwari Vs Inspector Of Police
Madras High Court · (2023) 11 MAD CK 0210
Indian Penal Code, 1860 — Section 229A, 379Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(4)
High Courts29 Nov 2023
Muthuselvam Vs Inspector Of Police
Madras High Court · (2023) 11 MAD CK 0209
Indian Penal Code, 1860 — Section 229A, 294(b), 341, 376(NP), 506(ii)
High Courts29 Nov 2023
Syed Oli Vs Inspector Of Police
Madras High Court · (2023) 11 MAD CK 0208
Indian Penal Code, 1860 — Section 229A, 294(b), 427, 447, 506(ii)
High Courts29 Nov 2023
Arasappa Vs Inspector Of Police
Madras High Court · (2023) 11 MAD CK 0207
Indian Penal Code, 1860 — Section 229A, 294(b), 323, 325, 341, 342, 363, 392, 506(ii)
High Courts29 Nov 2023
Umayachandran Vs Inspector Of Police
Madras High Court · (2023) 11 MAD CK 0206
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(b), 20(a)(i), 25Indian Penal Code, 1860 — Section 229A
High Courts29 Nov 2023
Abdul Vasid Vs Inspector Of Police
Madras High Court · (2023) 11 MAD CK 0205
Mines And Minerals(Development And Regulation) Act, 1957 — Section 21(1)Indian Penal Code, 1860 — Section 229A, 379