High Courts06 Dec 2023
Ishwarya W/O. Suraj Jinnis Kannan Vs State
Madras High Court · (2023) 12 MAD CK 0032
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B), 29(1)
COURT ARCHIVE
Madras High Court judgments, 2023
1,824 judgments · page 8 of 92
High Courts06 Dec 2023
V.Rajasekar Vs State
Madras High Court · (2023) 12 MAD CK 0031
Indian Penal Code, 1860 — Section 229A, 420, 465, 467, 468, 471
High Courts06 Dec 2023
Gopi Vs Sub Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0030
Indian Penal Code, 1860 — Section 229A, 379, 430Mines And Minerals (Development And Regulation) Act, 1957 — Section 21(1)
High Courts05 Dec 2023
Jenith Aaron Immanuel Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0023
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts05 Dec 2023
Sankar Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0022
Indian Penal Code, 1860 — Section 120(b), 229A, 417, 420, 463, 465, 468, 471
High Courts05 Dec 2023
Anish James Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0021
Indian Penal Code, 1860 — Section 147, 229A, 395, 420, 506(ii)
High Courts05 Dec 2023
Periyasamy @ Sanjay Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0020
Protection�Of�Children�From�Sexual�Offences�Act, 2012 — Section 5(j) (ii), 5(1), 6Prohibition Of Child Marriage Act, 2006 — Section 9Indian Penal Code, 1860 — Section 229A
High Courts05 Dec 2023
Perumal Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0019
Indian Penal Code, 1860 — Section 147, 229A, 395, 420, 506(ii)
High Courts05 Dec 2023
Venkatesan Vs State
Madras High Court · (2023) 12 MAD CK 0018
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(a), 4(1A)(ii)Indian Penal Code, 1860 — Section 229A
High Courts05 Dec 2023
Allah Bagash Vs State
Madras High Court · (2023) 12 MAD CK 0017
Prevention Of Corruption Act, 1988 — Section s 7(a), 7(b), 12Indian Penal Code, 1860 — Section 229A
High Courts05 Dec 2023
Kajamideen Vs State
Madras High Court · (2023) 12 MAD CK 0015
Indian Penal Code, 1860 — Section 229A, 379
High Courts05 Dec 2023
Suriyan Vs State
Madras High Court · (2023) 12 MAD CK 0014
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts05 Dec 2023
Pradhap Noniya And Others Vs State
Madras High Court · (2023) 12 MAD CK 0013
Indian Penal Code, 1860 — Section 229A, 392
High Courts04 Dec 2023
Radhakrishnan And Others Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0024
Indian Penal Code, 1860 — Section 229A, 294(b), 307, 323, 324, 506(ii)Tamil Nadu Prohibition Of Harassment Of Woman Act, 1998 — Section 4
High Courts04 Dec 2023
Raja Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0012
Tamil Nadu Prohibition Act, 1937 — Section 4(1)(aa), 4(1A)Indian Penal Code, 1860 — Section 229A
High Courts04 Dec 2023
Venkatesh Vs Inspector Of Police
Madras High Court · (2023) 12 MAD CK 0009
Indian Penal Code, 1860 — Section 229A, 279, 308, 336Motor Vehicles Act, 1988 — Section 184, 188
High Courts01 Dec 2023
Tamil Nadu Industrial Vs Deputy Commissioner, Commercial Tax Office, Madurai And Others
Madras High Court · (2023) 12 MAD CK 0007
High Courts01 Dec 2023
Hariharan Vs State
Madras High Court · (2023) 12 MAD CK 0006
Indian Penal Code, 1860 — Section 120(B), 147, 148, 149, 229A, 307, 326, 341, 506(ii)
High Courts01 Dec 2023
Vijayakumar S/O. Ramu And Others Vs State
Madras High Court · (2023) 12 MAD CK 0005
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b)(ii)(B)Indian Penal Code, 1860 — Section 229A
High Courts01 Dec 2023
Karuppa @ Manikandan S/O. Ramesh Vs State
Madras High Court · (2023) 12 MAD CK 0004
Indian Penal Code, 1860 — Section 229A, 294(b), 323, 336, 341, 397, 427, 506(ii)