High Courts02 Jan 2023
Venugopal Vs State
Madras High Court · (2023) 01 MAD CK 0010
Protection Of Children From Sexual Offences Act, 2012 — Section 5(m), 5(1), 6Indian Penal Code, 1860 — Section 229A
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Madras High Court judgments, 2023
1,824 judgments · page 92 of 92
High Courts02 Jan 2023
Keerthana Vs State
Madras High Court · (2023) 01 MAD CK 0009
Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22(b), 29(1)Indian Penal Code, 1860 — Section 229A
High Courts02 Jan 2023
Tendulkar @ Sachin @ Thera Thendral Vs State
Madras High Court · (2023) 01 MAD CK 0008
Indian Penal Code, 1860 — Section 147, 148, 294(b), 229A, 307, 323, 324, 363
High Courts02 Jan 2023
C.Jeganathan Vs State
Madras High Court · (2023) 01 MAD CK 0007
Indian Penal Code, 1860 — Section 120(B), 229A, 408, 420, 467, 468, 471, 477(A)